High Courts24 Apr 2012
Sanjay Gupta Vs Ram Prasad
Delhi High Court · (2012) 4 AD 727
Income Tax Act, 1961 — Section 16(c), 269UL, 34A
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 193 of 305
High Courts24 Apr 2012Dismissed
Jyotsana Parashar Vs H.R. Kaushik
Delhi High Court · (2012) 04 DEL CK 0349
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 142(b)
High Courts24 Apr 2012Disposed Off
X Minor Thr. Father Vs State of NCT of Delhi
Delhi High Court · (2012) 04 DEL CK 0348
Penal Code, 1860 (IPC) — Section 323, 34, 341
High Courts24 Apr 2012Dismissed
Jogesh Sehgal and Others Vs State and Another
Delhi High Court · (2012) 04 DEL CK 0347
Criminal Procedure Code, 1973 (CrPC) — Section 397(1), 397(3), 482Penal Code, 1860 (IPC) — Section 406, 498A
High Courts24 Apr 2012Dismissed
Haji Mohd. Bashir @ Mohd. Yusuf and Another Vs State and Another
Delhi High Court · (2012) 3 JCC 1587
Criminal Procedure Code, 1973 (CrPC) — Section 374, 482Penal Code, 1860 (IPC) — Section 307, 323, 34Probation of Offenders Act, 1958 — Section 11(2)
High Courts24 Apr 2012Dismissed
Rajbir Sharma and Ors Vs Sudhir Saran Bhatnagar
Delhi High Court · (2012) 04 DEL CK 0326
High Courts24 Apr 2012Dismissed
Azeem Investment (P.) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 23 TAXMAN 353
Income Tax Act, 1961 — Section 260A, 68
High Courts24 Apr 2012Dismissed
Kant Kumar Sharma Vs Arun Kumar Goel
Delhi High Court · (2012) 195 DLT 492
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts24 Apr 2012Dismissed
Omwati and Another Vs Ranbir Singh and Others
Delhi High Court · (2012) 04 DEL CK 0285
Criminal Procedure Code, 1973 (CrPC) — Section 397(3), 482Penal Code, 1860 (IPC) — Section 323, 34, 506
High Courts24 Apr 2012Allowed
Mohd. Nafis Ahmad Vs Rajesh Kumar and Others
Delhi High Court · (2012) 04 DEL CK 0271
High Courts24 Apr 2012Dismissed
Pramod Kumar Gola Vs Directorate of Enforcement
Delhi High Court · (2012) 04 DEL CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Foreign Exchange Regulation Act, 1973 — Section 56
High Courts24 Apr 2012Dismissed
Commissioner of Income Tax Vs Anant Jain
Delhi High Court · (2012) 21 TAXMAN 19
Income Tax Act, 1961 — Section 17(3)(i), 17(3)(ii), 5, 5(1), 5(1)(c)
High Courts24 Apr 2012Dismissed
Sepoy Rohtash Singh Vs Union of India and Others
Delhi High Court · (2012) 130 DRJ 110
Army Act, 1950 — Section 164(2), 69Constitution of India, 1950 — Article 226
High Courts24 Apr 2012
Ghanshyam Dass Soni and Another Vs Sundri Apparels (India) Pvt. Ltd.
Delhi High Court · (2013) 5 AD 264 : (2013) 196 DLT 196
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 8 Rule 5, 151General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 114
High Courts24 Apr 2012Dismissed
Aeltemesh Rein Vs Ashok Kumar
Delhi High Court · (2012) 04 DEL CK 0230
Penal Code, 1860 (IPC) — Section 279, 338
High Courts24 Apr 2012Dismissed
Azeem Investment (P) Ltd. Vs Commissioner of Income Tax
Delhi High Court · (2012) 252 CTR 217 : (2012) 208 TAXMAN 220
Income Tax Act, 1961 — Section 260A, 68
High Courts24 Apr 2012Dismissed
M/s. New India Assurance Co. Ltd. Vs Jagdish Lal and Others
Delhi High Court · (2012) 04 DEL CK 0220
Motor Vehicles Act, 1988 — Section 149, 149(2), 149(2)(a), 149(2)(b), 149(4)
High Courts24 Apr 2012Allowed
U.P. State Road Transport Corporation Vs Mansha Devi and Another
Delhi High Court · (2012) 04 DEL CK 0217
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts24 Apr 2012Dismissed
Shri Amarjeet Singh Vs The State and Ors
Delhi High Court · (2012) 04 DEL CK 0209