High Courts24 Apr 2012Dismissed
Gkw Ltd. Vs Life Insurance Corpn. of India and Another
Delhi High Court · (2012) 04 DEL CK 0184
Constitution of India, 1950 — Article 226Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 4, 7
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 194 of 305
High Courts24 Apr 2012
Inderjeet Singh and Anr Vs State of Delhi and Others
Delhi High Court · (2012) 04 DEL CK 0070
Constitution of India, 1950 — Article 14, 226Motor Vehicles Act, 1988 — Section 73, 74, 74(1)
High Courts24 Apr 2012Allowed
Laxmi Narain @ Rajesh Vs State
Delhi High Court · (2012) 2 DMC 283
Evidence Act, 1872 — Section 113A, 113BPenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts24 Apr 2012
Deepak Khosla Vs Montreaux Resorts Pvt Ltd and Others
Delhi High Court · (2012) 5 ILR Delhi 117
Adjudicator Act, 1908 — Section 88BAdvocates Act, 1961 — Section 32, 34Civil Procedure Code, 1908 (CPC) — Section 37, 41, 41(6)
High Courts24 Apr 2012Dismissed
BSES Yamuna Power Ltd. Vs Torhi Singh
Delhi High Court · (2012) 04 DEL CK 0041
Constitution of India, 1950 — Article 14, 226
High Courts24 Apr 2012Dismissed
Tajinder Pal Singh Vs State and Others
Delhi High Court · (2012) 04 DEL CK 0030
Criminal Procedure Code, 1973 (CrPC) — Section 125, 256, 362, 482
High Courts24 Apr 2012
Shakuntala Chawla Vs Om Prakash Chawla and Another
Delhi High Court · (2012) 04 DEL CK 0011
Evidence Act, 1872 — Section 92Limitation Act, 1963 — Section 17
High Courts23 Apr 2012
Darshan Singh and Others Vs UOI and Others
Delhi High Court · (2012) 04 DEL CK 0468
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 22 Rule 4Land Acquisition Act, 1894 — Section 11, 18
High Courts23 Apr 2012Dismissed
Jyoti Dua and Others Vs DSSSB and Others Poonam Vs GNCT of Delhi and Others
Delhi High Court · (2012) 129 DRJ 493
High Courts23 Apr 2012Dismissed
Sushila Devi Vs Than Singh
Delhi High Court · (2012) 04 DEL CK 0434
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 9 Rule 9Delhi Land Reforms Act, 1954 — Section 185
High Courts23 Apr 2012Dismissed
Judge Pal Khera Vs Chand Rani Khera and Others
Delhi High Court · (2012) 04 DEL CK 0433
High Courts23 Apr 2012Dismissed
Sh. Manoj Kumar Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 5 ILR Delhi 63
Central Civil Services (Leave) Rules, 1972 — Rule 19
High Courts23 Apr 2012Disposed Off
Commissioner of Income Tax - VI, New Delhi Vs Usha International Limited
Delhi High Court · (2012) 251 CTR 28 : (2012) 210 TAXMAN 61
Companies Act, 1956 — Section 211(3A)Evidence Act, 1872 — Section 114Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 147, 148
High Courts23 Apr 2012Dismissed
Anita Vs State of NCT of Delhi Yashoda Devi and Another Vs State Atul Sharma Vs State and Others
Delhi High Court · (2013) 1 JCC 276 : (2012) 1 JCC 276
Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 149, 302, 307, 308, 34
High Courts23 Apr 2012Dismissed
Money Growth Investment And Consultants Pvt. Ltd. Vs Income Tax Officer
Delhi High Court · (2012) 207 TAXMAN 191
Income Tax Act, 1961 — Section 131, 139(1), 142(1), 143(1), 143(2)
High Courts23 Apr 2012Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Asha and Others
Delhi High Court · (2012) 04 DEL CK 0364
High Courts23 Apr 2012
Hazoor Singh Vs State
Delhi High Court · (2012) 04 DEL CK 0339
Criminal Procedure Code, 1973 (CrPC) — Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 50
High Courts23 Apr 2012
State Govt. of NCT of Delhi Vs Khalil Ahmed
Delhi High Court · (2012) 5 ILR Delhi 73
Arms Act, 1959 — Section 25, 3(25)Criminal Procedure Code, 1973 (CrPC) — Section 154Essential Commodities Act, 1955 — Section 10, 3, 7, 9
High Courts23 Apr 2012Allowed
Naveen Chandra Jha Vs The Chief Secretary, Govt. of NCT and Others
Delhi High Court · (2012) 04 DEL CK 0297
High Courts23 Apr 2012Dismissed
Asian Steels Vs Shree Bihari Forgings (P) Ltd.
Delhi High Court · (2012) 3 BC 159 : (2012) 189 DLT 458
Companies Act, 1956 — Section 433(e), 434, 439Partnership Act, 1932 — Section 69