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Delhi High Court judgments, 2012

6,099 judgments · page 196 of 305

High Courts23 Apr 2012

V.L.S. Finance Ltd. Vs Sunair Hotels Ltd. and Others

Delhi High Court · (2012) 109 CLA 155 : (2012) 171 CompCas 451 : (2012) 3 CompLJ 97 : (2012) 113 SCL 536

Companies Act, 1956 — Section 10F, 235, 237, 250, 397Criminal Procedure Code, 1973 (CrPC) — Section 161, 340Income Tax Act, 1961 — Section 131
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High Courts20 Apr 2012Allowed

Afsar and Anwar Vs State

Delhi High Court · (2012) 5 ILR Delhi 469

Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 300, 302, 34
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High Courts20 Apr 2012Dismissed

Veera Vs State

Delhi High Court · (2012) 04 DEL CK 0490

Arms Act, 1959 — Section 25, 54, 59Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 34
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High Courts20 Apr 2012

Somnath Manocha Vs Punjab and Sindh Bank and Another

Delhi High Court · AIR 2012 Delhi 168 : (2012) 189 DLT 32 : (2012) 129 DRJ 654

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, Order 34 Rule 4, Order 34 Rule 5, Order 34 Rule 6Limitation Act, 1963 — Article 62Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 2(1)
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High Courts20 Apr 2012

Rati Pal Saroj Vs CBI

Delhi High Court · (2012) 04 DEL CK 0408

Criminal Procedure Code, 1973 (CrPC) — Section 311Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
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