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Delhi High Court judgments, 2012

6,099 judgments · page 197 of 305

High Courts20 Apr 2012Dismissed

R.K. Jain Vs Union of India and Another

Delhi High Court · (2012) 5 AD 443 : AIR 2013 Delhi 24 : (2012) 188 DLT 794 : (2012) 130 DRJ 38 : (2012) 279 ELT 494 : (2012) 35 STT 491

Right to Information Act, 2005 — Section 11, 11(1), 8(1)
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High Courts20 Apr 2012Allowed

Laxmi Gautam Vs Vinod Gautam

Delhi High Court · (2012) 04 DEL CK 0319

Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Hindu Marriage Act, 1955 — Section 13(1), 28
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High Courts20 Apr 2012Disposed Off

Dr. A.S. Narayana Rao Vs CBI

Delhi High Court · (2012) 189 DLT 747

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 190, 193, 200Prevention of Corruption Act, 1988 — Section 12, 13, 13(1), 13(2), 3
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High Courts20 Apr 2012Allowed

Sumair Khan Vs State

Delhi High Court · (2012) 04 DEL CK 0301

Criminal Procedure Code, 1973 (CrPC) — Section 293, 313Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
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High Courts20 Apr 2012Dismissed

Manoj Sharma Vs Anil Aggarwal

Delhi High Court · (2013) 1 RCR(Criminal) 61

Criminal Procedure Code, 1973 (CrPC) — Section 243(2)Negotiable Instruments Act, 1881 (NI) — Section 138, 20, 87
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High Courts20 Apr 2012Dismissed

Sanjay Kohli Vs Vikas Srivastava and Others

Delhi High Court · (2013) 3 AD 355 : (2013) 196 DLT 237 : (2012) 130 DRJ 458

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 2(3), Order 37 Rule 3Criminal Procedure Code, 1973 (CrPC) — Section 340Negotiable Instruments Act, 1881 (NI) — Section 80
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High Courts20 Apr 2012

Sarjeet Singh Vs State

Delhi High Court · (2012) 2 JCC 1338 : (2013) 1 RCR(Criminal) 494

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A, 337
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