High Courts27 Apr 2012

Surjeet Singh Vs State and Another

Delhi High Court · (2012) 5 AD 173 : (2012) 189 DLT 460 : (2012) 2 DMC 326

Constitution of India, 1950 — Article 226, 32Domestic Violence Act, 1995 — Section 3(3)Hindu Minority and Guardianship Act, 1956 — Section 13, 13(2), 6
High Courts27 Apr 2012

CIT Vs Vinay Mittal

Delhi High Court · (2012) 208 TAXMAN 106

Income Tax Act, 1961 — Section 2(14), 2(29A), 2(29B), 2(42A), 2(42B)Securities and Exchange Board of India Regulations — Regulation 18
High Courts27 Apr 2012Dismissed

National Insurance Co. Ltd. Vs Komal and Others

Delhi High Court · (2012) 04 DEL CK 0061

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21, Order 41 Rule 14, Order 41 Rule 22, Order 41 Rule 23, Order 41 Rule 33Constitution of India, 1950 — Article 141Interest Act, 1978 — Section 3
High Courts27 Apr 2012Dismissed

Inder Singh Bist Vs State

Delhi High Court · (2012) 4 ILR Delhi 253

Criminal Procedure Code, 1973 (CrPC) — Section 161, 299, 397, 401, 432Evidence Act, 1872 — Section 40, 41, 42, 43Penal Code, 1860 (IPC) — Section 302, 304B, 307, 34, 498A