High Courts30 Apr 2012
Ritu Pran Vs Central Bureau of Investigation
Delhi High Court · (2012) 04 DEL CK 0215
Criminal Procedure Code, 1973 (CrPC) — Section 391, 397, 398, 399, 400Penal Code, 1860 (IPC) — Section 420, 465, 471
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 187 of 305
High Courts30 Apr 2012Allowed
Kishan Lal and Another Vs State of Delhi Surender @ Bobby Vs State
Delhi High Court · (2013) 1 JCC 300 : (2012) 1 JCC 300
Penal Code, 1860 (IPC) — Section 307, 323, 325, 34
High Courts30 Apr 2012
CIT Vs Vishal Gupta
Delhi High Court · (2012) 210 TAXMAN 65
Income Tax Act, 1961 — Section 133A, 139, 142(1), 142(2), 143
High Courts30 Apr 2012Dismissed
Ratan Singh (Deceased) Th: His Legal Representatives Vs Shanti Devi
Delhi High Court · (2012) 04 DEL CK 0155
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts30 Apr 2012Dismissed
Praveen and Others Vs State
Delhi High Court · (2012) 4 AD 711
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 157, 159, 313Evidence Act, 1872 — Section 134
High Courts30 Apr 2012Dismissed
D.D.A. Vs M/s Purnima Dutta Chaudhary and Another
Delhi High Court · (2012) 04 DEL CK 0149
Delhi Development Act, 1957 — Section 29(2)
High Courts30 Apr 2012
Shyam Sunder Vs Union of India and Others
Delhi High Court · (2012) 04 DEL CK 0137
High Courts30 Apr 2012
Commissioner of Income Tax Vs Promain Ltd.
Delhi High Court · (2012) 210 TAXMAN 38
Income Tax Act, 1961 — Section 132, 158BC, 158BD, 254(2)Income Tax Rules, 1962 — Rule 112(2)
High Courts30 Apr 2012Dismissed
Sushil @ Monu Vs State
Delhi High Court · (2012) 4 AD 393 : (2012) 190 DLT 572
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313, 428, 482Penal Code, 1860 (IPC) — Section 34, 342, 382, 392, 397
High Courts30 Apr 2012Allowed
In The Matter of Araav Porwal Vs The Mother International School and Anr
Delhi High Court · (2012) 04 DEL CK 0054
Right of Children to Free and Compulsory Education Act, 2009 — Section 2(n)(iii)
High Courts27 Apr 2012
Sudhir Kumar Mehta Vs Mamta Mehta
Delhi High Court · (2012) 04 DEL CK 0482
Hindu Marriage Act, 1955 — Section 13(1), 28
High Courts27 Apr 2012Allowed
Pradeep Pant and Another Vs Govt of NCT Delhi
Delhi High Court · (2012) 129 DRJ 674 : (2012) 5 ILR Delhi 485
Hindu Marriage Act, 1955 — Section 13B(1)
High Courts27 Apr 2012Allowed
Jugal Kishore Vs State Govt. of Nct of Delhi
Delhi High Court · (2012) 04 DEL CK 0436
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Penal Code, 1860 (IPC) — Section 302
High Courts27 Apr 2012Disposed Off
The Commissioner Of Income Tax. Vs Sahara India Housing Corporation Ltd.
Delhi High Court · (2012) 04 DEL CK 0426
Income Tax Act, 1961 — Rule 8, 14A
High Courts27 Apr 2012Allowed
Management of DDA Vs P.O. Labour Court, Tis Hazari and Another
Delhi High Court · (2012) LLR 590
High Courts27 Apr 2012Dismissed
Kajal Sengupta Vs M/s. Ahlcon Ready Mix Concrete, Division of Ahluwalia Contract (India) Limited
Delhi High Court · (2013) 2 Crimes 531 : (2012) 189 DLT 518 : (2012) 132 DRJ 86
Criminal Procedure Code, 1973 (CrPC) — Section 205, 205(1), 205(2), 251, 317Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts27 Apr 2012Dismissed
Rajeev Bakshi Vs State of NCT and Another
Delhi High Court · (2012) 189 DLT 489
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420
High Courts27 Apr 2012Allowed
Sandeep Dixit Vs State
Delhi High Court · (2013) 1 AD 407 : (2012) 190 DLT 600
Criminal Procedure Code, 1973 (CrPC) — Section 227, 293, 397, 401, 482Evidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 120B, 466, 468, 469, 471