COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 186 of 305

High Courts30 Apr 2012Allowed

Ex. Constable Rakesh Kumar Vs Union of India and Others

Delhi High Court · (2012) 04 DEL CK 0485

Army Rules, 1954 — Rule 115(2)Border Security Force Act, 1968 — Section 136, 40, 61, 75Border Security Force Rules, 1969 — Rule 142, 142(2), 143, 143(4), 161(1)

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High Courts30 Apr 2012Dismissed

General Electric Canada Inc and Another Vs National Hydroelectric Power Corporation Limited

Delhi High Court · (2012) 04 DEL CK 0484

Arbitration Act, 1940 — Section 14(2), 17, 30, 33Arbitration and Conciliation Act, 1996 — Section 49Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 22 Rule 3(2), Order 22 Rule 9, Order 22 Rule 9(2)

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High Courts30 Apr 2012Dismissed

Union of India and Others Vs Federation of all India Central Govt. Canteen Employees Workers Association and Others

Delhi High Court · (2012) 04 DEL CK 0483

Constitution of India, 1950 — Article 14, 16

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High Courts30 Apr 2012Allowed

Avneesh Sood Vs Tithi Sood

Delhi High Court · (2012) 04 DEL CK 0454

Contempt of Courts Act, 1971 — Section 10, 12, 2Hindu Marriage Act, 1955 — Section 13(B1), 13(B2)

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High Courts30 Apr 2012

Mohd. Shakeel Vs State

Delhi High Court · (2012) 1 JCC 614

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313, 428Penal Code, 1860 (IPC) — Section 34, 363, 366, 376(2)

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High Courts30 Apr 2012Disposed Off

Vipin Kumar Vs Union of India and Another

Delhi High Court · (2012) 04 DEL CK 0342

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High Courts30 Apr 2012Dismissed

Hari Kumar Vs Union of India and Others

Delhi High Court · (2012) 04 DEL CK 0341

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High Courts30 Apr 2012Dismissed

Kritender Sharma Vs State of NCT of Delhi

Delhi High Court · (2012) 04 DEL CK 0330

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 190, 200, 203Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471

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High Courts30 Apr 2012Dismissed

Gandharb Singh Bhadwal Vs State and Others

Delhi High Court · (2012) 04 DEL CK 0329

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200, 482, 483Penal Code, 1860 (IPC) — Section 120B, 406, 409, 415, 420

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High Courts30 Apr 2012Dismissed

Avya Global Connect Ltd. Vs Trustron Devices P. Ltd. and Another

Delhi High Court · (2013) 2 JCC 116

Negotiable Instruments Act, 1881 (NI) — Section 138, 141

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High Courts30 Apr 2012Dismissed

Fashion Design Council of India Vs Gnct and Others

Delhi High Court · (2012) 3 ILR Delhi 768 : (2012) 51 VST 398

Constitution of India, 1950 — Article 226Delhi Entertainments and Betting Tax Act, 1996 — Section 14, 15, 2, 2(a), 2(j)Income Tax Act, 1961 — Section 10, 11, 12, 3, 4

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High Courts30 Apr 2012

Ram Rati and Others Vs Devender Singh and Others

Delhi High Court · (2012) 04 DEL CK 0287

Civil Procedure Code, 1908 (CPC) — Section 30Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168

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High Courts30 Apr 2012Dismissed

Indrawati and Others Vs Virender Kumar and Others

Delhi High Court · (2012) 04 DEL CK 0286

Evidence Act, 1872 — Section 68Land Acquisition Act, 1894 — Section 30, 31, 4

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High Courts30 Apr 2012

Mohan Singh and Others Vs State NCT of Delhi

Delhi High Court · (2012) 04 DEL CK 0278

Constitution of India, 1950 — Article 20Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A

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High Courts30 Apr 2012Dismissed

Sarva Mitter Kataria Vs Gaon Sabha, Burari

Delhi High Court · (2012) 5 AD 61

Delhi Land Reforms Act, 1954 — Section 185, 81, 81(1), 81(2)

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High Courts30 Apr 2012Allowed

Bajaj Allianz General Insurance Co. Ltd. Vs Neeru Sain and Others

Delhi High Court · (2012) 130 DRJ 561

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High Courts30 Apr 2012Dismissed

G.N.C.T.D. of Delhi and Another Vs K. Srivatsan

Delhi High Court · (2012) 04 DEL CK 0270

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 11, 16Central Civil Services (Pension) Rules, 1972 — Rule 69(1), 9, 9(6)

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High Courts30 Apr 2012Dismissed