High Courts27 Apr 2012Dismissed
Sachin @ Ajay Kumar Vs State
Delhi High Court · (2012) 04 DEL CK 0356
Criminal Procedure Code, 1973 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 304, 325
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 188 of 305
High Courts27 Apr 2012Dismissed
Sunny Vs Sujata
Delhi High Court · (2012) 4 AD 732 : AIR 2012 Delhi 146 : (2012) 5 ILR Delhi 491
Hindu Marriage Act, 1955 — Section 13, 13B, 13B(1), 13B(2), 14
High Courts27 Apr 2012Dismissed
Sh. Rinku Aggarwal Vs Smt. Kanta Kumari
Delhi High Court · (2012) 04 DEL CK 0343
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(5)
High Courts27 Apr 2012
N.D.M.C. and O Rs. Vs I.C. Malhotra and Another
Delhi High Court · (2012) 3 ILR Delhi 759
High Courts27 Apr 2012Dismissed
Ravi Prakash Garg Vs Jaswant Singh Jaiswal
Delhi High Court · (2013) 1 RCR(Rent) 642
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25(B)(4)Stamp Act, 1899 — Section 35
High Courts27 Apr 2012Disposed Off
Polyplex Corporation Ltd Vs CIT
Delhi High Court · (2012) 04 DEL CK 0305
Income Tax Act, 1961 — Section 115JA, 115JB, 14A, 28, 28(iiic)
High Courts27 Apr 2012Allowed
Rohit Shekhar Vs Narayan Dutt Tiwari and Another
Delhi High Court · AIR 2012 Delhi 151 : (2012) 189 DLT 105 : (2012) 2 DMC 378 : (2012) 2 RCR(Criminal) 889
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 11 Rule 8, Order 12 Rule 8, Order 16 Rule 8, Order 18 Rule 16Constitution of India, 1950 — Article 14, 21, 51AEvidence Act, 1872 — Section 112, 114
High Courts27 Apr 2012Allowed
Satish Kumar Vs M/s Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2012) 04 DEL CK 0288
High Courts27 Apr 2012Dismissed
Ms. Nayan Bharti Vs Dr. S.S. Srivastava and Others
Delhi High Court · (2013) 134 DRJ 595
Hindu Succession Act, 1956 — Section 23, 6, 8
High Courts27 Apr 2012
Mrs. Rama Mukherjee Vs Escorts Ltd.
Delhi High Court · (2012) 3 BC 427
Negotiable Instruments Act, 1881 (NI) — Section 138, 2, 6, 64, 72
High Courts27 Apr 2012Dismissed
Shri Vikas Gupta Vs Sh. Rohit Sikri
Delhi High Court · (2012) 04 DEL CK 0276
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, 151Limitation Act, 1963 — Section 5
High Courts27 Apr 2012Dismissed
M/s Rattan Lal Ram Kumar and Anr Vs Maman Chand
Delhi High Court · (2012) 04 DEL CK 0257
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1)(a), 14(1)(b), 14(2), 14(4), 14(b)General Clauses Act, 1897 — Section 6
High Courts27 Apr 2012
Malhotra Book Depot and Others Vs Mata Basanti Devi School of Bio-sciences and Bio-technology
Delhi High Court · (2012) 195 DLT 514 : (2012) 51 PTC 327 : (2013) 2 RCR(Civil) 261
Trade Marks Act, 1999 — Section 28, 29
High Courts27 Apr 2012Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Lekh Raj Pal and Others
Delhi High Court · (2012) 04 DEL CK 0228
High Courts27 Apr 2012
Shashi and Others Vs Mohan Varshney and Others
Delhi High Court · (2012) 04 DEL CK 0224
Motor Vehicles Act, 1988 — Section 158(6), 166(4), 168
High Courts27 Apr 2012Allowed
National Insurance Co. Ltd. Vs Savitri Devi and O Rs.
Delhi High Court · (2012) 04 DEL CK 0214
Motor Vehicles Act, 1988 — Section 163A
High Courts27 Apr 2012Allowed
Bajaj Allianz General Insurance Co. Ltd. Vs Ritu Rawat and Another
Delhi High Court · (2012) 04 DEL CK 0213
Motor Vehicles Act, 1988 — Section 163APenal Code, 1860 (IPC) — Section 279, 304A
High Courts27 Apr 2012Dismissed
Noor Salim Rana Vs State
Delhi High Court · (2012) 190 DLT 192
Criminal Procedure Code, 1973 (CrPC) — Section 160, 161, 164, 438Penal Code, 1860 (IPC) — Section 364A, 406, 420
High Courts27 Apr 2012Dismissed
Anand Jain and Others Vs State
Delhi High Court · (2013) 1 AD 411 : (2013) 1 AD 239 : (2012) 190 DLT 134
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 320, 482Evidence Act, 1872 — Section 114(e)Penal Code, 1860 (IPC) — Section 323, 324, 34, 427
High Courts27 Apr 2012Dismissed
State Vs Tapan Kumar Mandal
Delhi High Court · (2012) 3 JCC 2205
Penal Code, 1860 (IPC) — Section 120B, 364A, 368