High Courts02 May 2012Allowed
United India Insurance Co. Ltd. Vs Inder Singh and Others Inder Singh and Others Vs United India Insurance Co. Ltd.
Delhi High Court · (2012) 05 DEL CK 0099
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 184 of 305
High Courts02 May 2012Dismissed
Shivraj Krishan Gupta Vs Chander Krishan Gupta and Others
Delhi High Court · (2012) 05 DEL CK 0086
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 227
High Courts02 May 2012Dismissed
Indian Oil Corporation Ltd. Vs Honeywell Automation India Ltd.
Delhi High Court · (2012) 05 DEL CK 0074
Arbitration and Conciliation Act, 1996 — Section 21, 28, 31(3), 34
High Courts02 May 2012
Ravi Bagai Vs Clintus Network Ltd.
Delhi High Court · (2012) 189 DLT 508
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts02 May 2012Allowed
Brij Mohan Gupta Vs The Registrar of Societies
Delhi High Court · (2012) 189 DLT 577
Constitution of India, 1950 — Article 14, 19(1)(c), 19(4)General Clauses Act, 1897 — Section 21Societies Registration Act, 1860 — Section 1, 13, 2, 20, 3
High Courts02 May 2012Dismissed
Abdul Mutalib Vs Union of India and Others
Delhi High Court · (2013) 1 AD 416 : (2012) 10 AD 482 : (2012) 192 DLT 119
Civil Procedure Code, 1908 (CPC) — Section 80Delhi Municipal Corporation Act, 1957 — Section 477, 478Specific Relief Act, 1963 — Section 41
High Courts02 May 2012
Subhash Chandra Vashishth Vs The Institute of Chartered Accountants of India
Delhi High Court · (2012) 207 TAXMAN 174
High Courts01 May 2012
Dinesh Kumar Vs Govt. of Nct of Delhi
Delhi High Court · (2012) CriLJ 2959 : (2012) 129 DRJ 502 : (2012) 2 JCC 1367
Constitution of India, 1950 — Article 14, 19, 21Haryana Good Conduct Prisoners (Temporary Release) Act, 1988 — Section 3, 3(3), 4Penal Code, 1860 (IPC) — Section 120B, 216A, 302, 363, 364A
High Courts01 May 2012Dismissed
New India Assurance Co. Ltd. Vs Mithlesh and Others, Rakesh Sumal and Others, Gajender Singh and Others and Sumitra Devi and Others
Delhi High Court · (2012) 05 DEL CK 0620
Motor Vehicles Act, 1988 — Section 149(2), 163A, 166
High Courts01 May 2012Dismissed
Satender Kumar Jain Vs MCD and Others
Delhi High Court · (2012) 7 AD 87 : (2012) 189 DLT 641
High Courts01 May 2012Dismissed
UOI Vs A.R. Khanna and Sons
Delhi High Court · (2012) 05 DEL CK 0590
Arbitration Act, 1940 — Section 30, 33
High Courts01 May 2012Dismissed
Sneh Lata Gulliya Vs R.K. Gupta and Others
Delhi High Court · AIR 2012 Delhi 117
Criminal Procedure Code, 1973 (CrPC) — Section 340Transfer of Property Act, 1882 — Section 53(A)
High Courts01 May 2012
National Insurance Co. Ltd Vs Gaje Singh and Others
Delhi High Court · (2012) ACJ 2346
High Courts01 May 2012Dismissed
Ravi kumar Jain Vs DDA and Others
Delhi High Court · (2012) 5 AD 291
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 3 Rule 4, Order 41 Rule 9, 107(2)Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14
High Courts01 May 2012Dismissed
Municipal Corporation of Delhi Vs Natraj Construction Company
Delhi High Court · (2012) 8 AD 203 : (2012) 189 DLT 276
Arbitration and Conciliation Act, 1996 — Section 34
High Courts01 May 2012Dismissed
Jasbir Singh Vs Kishan Lal
Delhi High Court · (2012) 05 DEL CK 0523
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Delhi Rent Control Act, 1958 — Section 14(1), 25B
High Courts01 May 2012Dismissed
Agrbandhu Footwears P. Ltd Vs Dayanand Jain
Delhi High Court · (2012) 05 DEL CK 0522
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 4, 151
High Courts01 May 2012Dismissed
Orient Clothing Company Private Limited Vs State Bank of Bikaner and Jaipur and Others
Delhi High Court · (2012) 5 AD 678
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 13(2)
High Courts01 May 2012Allowed
Oriental Insurance Co. Ltd. Vs Smt. Anara Devi and Others
Delhi High Court · (2013) ACJ 2069
Motor Vehicles Act, 1988 — Section 147(1), 147(3), 149, 163A
High Courts01 May 2012Dismissed
Uttar Pradesh State Road Transport Corporation Vs Master Neeraj
Delhi High Court · (2012) 05 DEL CK 0467
Motor Vehicles Act, 1988 — Section 166