High Courts02 May 2012
Dimension Next Infocom (P) Ltd Vs Samsung India Electronics Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0571
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 9 Rule 8Evidence Act, 1872 — Section 70
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 183 of 305
High Courts02 May 2012Dismissed
M/s National Thermal Power Corporation Vs M/s Techno Electric and Engineering Co. Ltd.
Delhi High Court · (2012) 2 ARBLR 198 : (2012) 189 DLT 733
Arbitration Act, 1940 — Section 14, 20, 28, 30, 33
High Courts02 May 2012Dismissed
Master Shanker Vs Shri Suresh Kumar and Others Shri Suresh Kumar Vs Master Shanker
Delhi High Court · (2012) 05 DEL CK 0451
Motor Vehicles Act, 1988 — Section 2(30)
High Courts02 May 2012Allowed
Rajinder Singh Vs R.M. Soni and Ors
Delhi High Court · (2012) 5 ILR Delhi 256
High Courts02 May 2012Allowed
National Insurance Company Limited Vs Sarojini Devi and Others
Delhi High Court · (2012) 05 DEL CK 0447
High Courts02 May 2012Dismissed
Rajeev Kumar Bansal Vs Union of India and Others
Delhi High Court · (2012) 190 DLT 356
Central Reserve Police Force Rules, 1955 — Rule 27, 31Constitution of India, 1950 — Article 226
High Courts02 May 2012
Dewan Chand Builders P. Ltd. and Others Vs Ashoka Estates P. Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0439
High Courts02 May 2012Allowed
Jagson International Ltd Vs CIT
Delhi High Court · (2012) 5 AD 748 : (2012) 189 DLT 720
Income Tax Act, 1961 — Section 143(1)(a), 143(3), 147, 148, 80(1)(3)
High Courts02 May 2012Disposed Off
M/s. Hotel Waman Vs Union of India Union of India Vs Ramdev Kumar Chittlangia and Sons and Others
Delhi High Court · (2012) 05 DEL CK 0365
High Courts02 May 2012Dismissed
Inderjeet Arya and Another Vs ICICI Bank Ltd.
Delhi High Court · (2012) 5 ILR Delhi 218
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, 11, 17, 25Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts02 May 2012Dismissed
Commissioner of Central Excise, Delhi-I Vs Joint Secretary(Revisionary Authority) and Another
Delhi High Court · (2013) 287 ELT 177
Central Excises and Salt Act, 1944 — Section 11B, 11B(2), 11B(2)(a), 3(1), 35EECustoms Act, 1962 — Section 12, 14Customs Tariff Act, 1975 — Section 2, 3, 3(1)
High Courts02 May 2012Allowed
National Projects Construction Corpn. Ltd. Vs Jyoti Sarup Mittal Engineers, Contractors and Builders
Delhi High Court · (2012) 2 ARBLR 235
Arbitration and Conciliation Act, 1996 — Section 33(3)
High Courts02 May 2012Allowed
Anita Devi and Others Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0282
Motor Vehicles Act, 1988 — Section 163A
High Courts02 May 2012Allowed
Bhisham Dutt Sharma Vs Commissioner, MCD and Others
Delhi High Court · (2012) 05 DEL CK 0274
High Courts02 May 2012
Sunita Vs Assistant Chie Of Air Staff (Works) and Another
Delhi High Court · (2012) 4 AD 725 : (2013) 1 SCT 178
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts02 May 2012
Xtraa Cleancities Ltd. Vs UOI and Others
Delhi High Court · (2012) 05 DEL CK 0166
Foreign Trade (Development and Regulation) Act, 1992 — Section 15Special Economic Zones Act, 2005 — Section 21
High Courts02 May 2012
Gauri Kapoor and Anr Vs Hukam Singh and Ors
Delhi High Court · (2012) 05 DEL CK 0161
High Courts02 May 2012Dismissed
S.K. Jain Vs M.G. Attri
Delhi High Court · (2012) CriLJ 2785 : (2012) 190 DLT 120
Criminal Procedure Code, 1973 (CrPC) — Section 173Customs Act, 1962 — Section 105, 108Evidence Act, 1872 — Section 10, 106, 24, 25, 30
High Courts02 May 2012Dismissed
HC/GD Omkar Singh Vs Director General, CRPF and Others
Delhi High Court · (2012) 05 DEL CK 0139
Central Reserve Police Force Rules, 1955 — Rule 28, 29
High Courts02 May 2012
Sarwan Singh and Others Vs National Insurance Co. Ltd. and Others National Insurance Co. Ltd. Vs Sarwan Singh and Others
Delhi High Court · (2012) 05 DEL CK 0108