High Courts03 May 2012Dismissed
Aditya Khanna Vs Asst. Commissioner of Income Tax
Delhi High Court · (2012) 208 TAXMAN 93
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 148(2)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 182 of 305
High Courts03 May 2012Allowed
Jaspal Singh Ahula Vs Manoj Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0419
Motor Vehicles Act, 1988 — Section 168
High Courts03 May 2012Disposed Off
SI B.D. Sharma Vs Jagmohan
Delhi High Court · (2012) 05 DEL CK 0368
Criminal Procedure Code, 1973 (CrPC) — Section 340, 344(1)(2)(4)Penal Code, 1860 (IPC) — Section 302
High Courts03 May 2012Dismissed
Puran Chandra Mathpal Vs UOI and Others
Delhi High Court · (2012) 05 DEL CK 0358
Land Acquisition Act, 1894 — Section 10, 11A, 4, 6, 9
High Courts03 May 2012
CIT Vs Winner Constructions Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0354
Income Tax Act, 1961 — Section 133(6), 145, 260A, 44AD
High Courts03 May 2012Dismissed
Arun Saroha and Another Vs State
Delhi High Court · (2013) 1 JCC 302 : (2012) 1 JCC 302
Penal Code, 1860 (IPC) — Section 307, 308, 323, 324, 325
High Courts03 May 2012Allowed
Technology Development Board Vs Vardaan Agrotech (P) Ltd. and Others
Delhi High Court · (2013) 196 DLT 428
High Courts03 May 2012Allowed
Ram Charan Vs UOI and Others
Delhi High Court · (2012) 05 DEL CK 0299
Central Civil Services (Pension) Rules, 1972 — Rule 26, 26(1), 26(2)Constitution of India, 1950 — Article 226
High Courts03 May 2012Allowed
Iqbal Singh Vs Vijender Singh and Others
Delhi High Court · (2012) 05 DEL CK 0281
High Courts03 May 2012
MTO, 1 Air Formation Signal Regiment Vs Sunita Devi and Others
Delhi High Court · (2012) 05 DEL CK 0280
High Courts03 May 2012Allowed
Kumud and Others Vs National Insurance Company Limited and Others
Delhi High Court · (2012) 05 DEL CK 0279
High Courts03 May 2012Dismissed
United India Insurance Co. Ltd. Vs Satpal and Others
Delhi High Court · (2013) 4 ALLMR 44
Motor Vehicles Act, 1988 — Section 147(5), 149(1)
High Courts03 May 2012
U.V. Uttamchandani Vs University of Delhi and Another
Delhi High Court · (2012) 5 AD 791 : (2012) 190 DLT 239
High Courts03 May 2012Dismissed
Life Insurance Corporation of India Vs M/s. Shrishti Properties P. Ltd.
Delhi High Court · (2012) 05 DEL CK 0082
Delhi Rent Control Act, 1958 — Section 14(1), 15(1), 27
High Courts03 May 2012
Chhotey Singh Vs Rajinder Singh Malik
Delhi High Court · (2012) 05 DEL CK 0081
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts03 May 2012
Jasmeet Singh Vs Guru Nanak Institute of Management and Anr
Delhi High Court · (2012) 05 DEL CK 0043
High Courts03 May 2012Dismissed
Shailender Kumar and Ors Vs Delhi High Court and Anr
Delhi High Court · (2012) 189 DLT 524
High Courts02 May 2012Allowed
Oriental Insurance Co. Ltd. Vs Aditi Jain and Others
Delhi High Court · (2012) 05 DEL CK 0643
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 34Motor Vehicles Act, 1988 — Section 171Penal Code, 1860 (IPC) — Section 279, 304A
High Courts02 May 2012
GRS Roadlines Pvt. Ltd. Vs Manisha Kumbhar and Others
Delhi High Court · (2012) 05 DEL CK 0642
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13