COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 180 of 305

High Courts04 May 2012Allowed

Ex. Head Constable Rajinder Singh Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0608

Army Rules, 1954 — Rule 115(2)Border Security Force Act, 1968 — Section 136, 20, 25, 40, 42Border Security Force Rules, 1969 — Rule 142, 142(2), 143, 143(4), 158

High Courts04 May 2012Dismissed

Kashi Ram Pujari Vs State of (NCT) and Others

Delhi High Court · (2012) 05 DEL CK 0592

Criminal Procedure Code, 1973 (CrPC) — Section 161, 372Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 304B, 34, 406, 498A

High Courts04 May 2012Allowed

Y.N. Moitra Vs D.V.B. and Another

Delhi High Court · (2012) 05 DEL CK 0589

Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 29

High Courts04 May 2012

M/s Marudhar Services Ltd. and Another Vs Ved Parkash and Another

Delhi High Court · (2012) 05 DEL CK 0588

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 6 Rule 14A, 96

High Courts04 May 2012Dismissed

Virmati and Others Vs Baldevi Singh and Another

Delhi High Court · (2012) 05 DEL CK 0563

High Courts04 May 2012Dismissed

Niraj Kumar Rajput Vs Union of India and Another

Delhi High Court · (2012) 05 DEL CK 0501

High Courts04 May 2012

Court On its Own Motion Vs Commissioner of Income Tax

Delhi High Court · (2012) 05 DEL CK 0463

Income Tax Act, 1961 — Section 143(1), 245

High Courts04 May 2012Disposed Off

Harinder Kaur Vs Add.District and Sessions Judge and Others

Delhi High Court · (2012) 7 AD 227 : (2012) 131 DRJ 63

Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 143, 143, 144, 145, 145Protection of Women From Domestic Violence Act, 2005 — Section 12

High Courts04 May 2012Dismissed

Shikha Sharma and Others Vs Daljit Singh and Others

Delhi High Court · (2012) 05 DEL CK 0421

High Courts04 May 2012Allowed

Iffco Tokio General Insurance Co. Ltd. Vs Ram Swaroop and Others

Delhi High Court · (2012) 05 DEL CK 0394

High Courts04 May 2012Dismissed

Ravi Prakash and Others Vs State

Delhi High Court · (2012) 3 Crimes 536 : (2012) 2 JCC 1434

Criminal Procedure Code, 1973 (CrPC) — Section 438, 82, 83Penal Code, 1860 (IPC) — Section 323, 34, 427, 452, 506

High Courts04 May 2012Allowed

Prem Lata Alfrad Vs Mata Din and Others

Delhi High Court · (2012) 05 DEL CK 0278

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4Motor Vehicles Act, 1988 — Section 168

High Courts04 May 2012Allowed

Guggan Singh and Another Vs Sushila Solanki and Others

Delhi High Court · (2012) 05 DEL CK 0277

High Courts04 May 2012Allowed

Abdul Rahim Alias Indori Vs State of NCT of Delhi

Delhi High Court · (2012) 190 DLT 155

Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 142, 154, 155Penal Code, 1860 (IPC) — Section 302, 365

High Courts04 May 2012Allowed

Karan Verma Vs State Govt. of NCT of Delhi

Delhi High Court · (2012) 05 DEL CK 0269

Criminal Procedure Code, 1973 (CrPC) — Section 157, 161Penal Code, 1860 (IPC) — Section 302

High Courts04 May 2012

Mukesh Kumar Vs State

Delhi High Court · (2012) 5 AD 48 : (2012) 3 JCC 1557

Penal Code, 1860 (IPC) — Section 302, 404

High Courts04 May 2012Dismissed

Canon India P. Limited Vs Value Added Tax Officer and Another Infres Methodex Ltd. Vs Value Added Tax Officer and Others

Delhi High Court · (2012) 189 DLT 529 : (2012) 52 VST 65

Delhi Value Added Tax Act, 2004 — Section 32

High Courts04 May 2012Dismissed

G. Karthik Vs Consortium Finance Ltd. Now Magma Leasing Ltd.

Delhi High Court · (2012) 5 AD 45 : (2012) 5 ILR Delhi 507

Criminal Procedure Code, 1973 (CrPC) — Section 256, 311, 313Negotiable Instruments Act, 1881 (NI) — Section 138

High Courts04 May 2012Allowed

State Vs Rajender Singh and Others

Delhi High Court · (2012) 05 DEL CK 0151

Criminal Procedure Code, 1973 (CrPC) — Section 320, 437APenal Code, 1860 (IPC) — Section 34, 394, 397, 411

High Courts04 May 2012Dismissed

Sunita Vs Bharat Bhushan

Delhi High Court · AIR 2012 Delhi 104 : (2012) 189 DLT 630