High Courts07 May 2012Dismissed
Delhi Subordinate Services Selecltion Board Vs Anand Kumar Tyagi and Another
Delhi High Court · (2012) 192 DLT 200
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 178 of 305
High Courts07 May 2012Allowed
Vijay Kumar Vs New India Assurance Co. Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0624
Motor Vehicles Act, 1988 — Section 149(2), 66(3)
High Courts07 May 2012Dismissed
New India Insurance Co. Ltd. Vs Vinay Kumar Saini and Others
Delhi High Court · (2012) 05 DEL CK 0623
Motor Vehicles Act, 1988 — Section 147, 149(2)
High Courts07 May 2012Dismissed
New India Assurance Co. Ltd. Vs Naresh Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0622
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 May 2012Dismissed
Vimla Sharma Vs M.C.D. and Others
Delhi High Court · (2012) 05 DEL CK 0621
Delhi Municipal Corporation Act, 1957 — Section 343, 344, 349, 433
High Courts07 May 2012
Mukesh Kumar Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 5 AD 728 : (2013) 2 JCC 1075
Prevention of Food Adulteration Rules, 1955 — Rule 29
High Courts07 May 2012Dismissed
Union of India and Others Vs Gunwant Singh and Others
Delhi High Court · (2012) 5 AD 730
High Courts07 May 2012Dismissed
Havildar S.S.Jena Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0500
Constitution of India, 1950 — Article 226
High Courts07 May 2012Disposed Off
Ilpea Paramount Ltd. Vs Joint Secretary, Department of Revenue
Delhi High Court · (2013) 289 ELT 151 : (2013) 19 GSTR 637
Customs Act, 1962 — Section 129DD
High Courts07 May 2012Dismissed
Generation Engineers and Supervisors Association and Another Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0377
High Courts07 May 2012Allowed
M/s. Gupta Tea Traders Vs State
Delhi High Court · (2012) 05 DEL CK 0367
Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(a), 2(ix)(g), 7
High Courts07 May 2012Disposed Off
Municipal Corp. of Delhi Vs Dilip Kumar Budhiraja
Delhi High Court · (2012) 05 DEL CK 0364
High Courts07 May 2012
National Thermal Power Corporation Ltd. and Another Vs Parmeshwar Prasad
Delhi High Court · (2012) 190 DLT 213 : (2012) 135 FLR 237
High Courts07 May 2012Dismissed
Shri Satbir Singh Vs Shri Anna Hazare and Others
Delhi High Court · (2012) 05 DEL CK 0346
Criminal Procedure Code, 1973 (CrPC) — Section 153(3), 156(3), 200, 397(2), 465Penal Code, 1860 (IPC) — Section 120B, 121, 121A, 143, 147
High Courts07 May 2012Dismissed
J.M. Kohli Vs Madan Mohan Sahni and Another
Delhi High Court · (2012) 05 DEL CK 0304
Benami Transactions (Prohibition) Act, 1988 — Section 4, 4(3)(b), 7Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d), 11, 36, 66Limitation Act, 1963 — Section 27, 3
High Courts07 May 2012Dismissed
Azim Khan Vs The State (NCT of Delhi)
Delhi High Court · (2012) 05 DEL CK 0296
Criminal Procedure Code, 1973 (CrPC) — Section 374(3), 397, 401Penal Code, 1860 (IPC) — Section 279, 304A, 337
High Courts07 May 2012Allowed
Sewa Singh Bhamra Vs Harcharan Kaur and Others
Delhi High Court · (2012) 05 DEL CK 0290
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts07 May 2012Dismissed
Shriram General Insurance Co. Vs Mahender Kumar Girdhar and Others
Delhi High Court · (2012) 05 DEL CK 0285
Motor Vehicles Act, 1988 — Section 149(2)
High Courts07 May 2012Allowed
Ramesh Singh Vs Satbir and Others
Delhi High Court · (2012) 05 DEL CK 0276