High Courts08 May 2012Dismissed
Ranju Prasad Vs UOI and Others
Delhi High Court · (2012) 8 AD 621 : (2013) 1 SLJ 510
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 176 of 305
High Courts08 May 2012Dismissed
Oriental Insurance Co. Ltd. Vs Rekhaben and Others
Delhi High Court · (2012) 05 DEL CK 0635
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 149(2)
High Courts08 May 2012
Directorate of Revenue Intelligence Vs Narendra Sogani and Others
Delhi High Court · (2012) 2 JCC 1305
Constitution of India, 1950 — Article 21Customs Act, 1962 — Section 111, 135(1)
High Courts08 May 2012Dismissed
Oriental Insurance Co. Ltd. Vs Smt. Chanchal Kataria and Others Smt. Chanchal Kataria and Others Vs Yogender Rana and Others
Delhi High Court · (2012) 05 DEL CK 0626
Income Tax Act, 1961 — Section 80D
High Courts08 May 2012Allowed
Oriental Insurance Co. Ltd. Vs Shashi Bala and Others
Delhi High Court · (2012) 05 DEL CK 0625
High Courts08 May 2012Dismissed
Harjeet Kaur Oberoi Vs Anil Puri and Others
Delhi High Court · (2012) 05 DEL CK 0614
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts08 May 2012Dismissed
Virender Kumar Garg Vs Manju Garg
Delhi High Court · (2012) 05 DEL CK 0613
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 4, 10, 2(12)
High Courts08 May 2012Dismissed
Ghanshyam Vs Suman
Delhi High Court · (2012) 3 JCC 1582
Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 18, 23
High Courts08 May 2012
Minnie Khadim Ali Kuhn Vs State Nct of Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0593
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 436, 438, 5Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 19, 2, 20, 21, 24
High Courts08 May 2012Allowed
United india Insurance CO. LTD Vs M/S Indigenous Poultry Breeding and Research Farm and Others
Delhi High Court · (2012) 194 DLT 639
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts08 May 2012Allowed
Rishabh Vihar Cooperative House Building Society Ltd. (Shree ) Vs Salil Richariya and Others
Delhi High Court · (2012) 9 AD 499
Competition Act, 2002 — Section 19, 19(1), 26, 26(1), 26(2)Delhi Co-operative Societies Act, 1972 — Section 55, 55(1), 59, 59(1), 59(2)
High Courts08 May 2012Dismissed
ICICI Bank Ltd. Vs State and Another
Delhi High Court · (2013) 1 JCC 36
Criminal Procedure Code, 1973 (CrPC) — Section 256, 256(1)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts08 May 2012Dismissed
Ravinder Vs State
Delhi High Court · (2012) 3 JCC 1499
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 193, 209, 319Penal Code, 1860 (IPC) — Section 302, 34
High Courts08 May 2012
K.L. Rajgarhia Vs Canara Bank
Delhi High Court · (2012) 05 DEL CK 0294
Income Tax Act, 1961 — Section 269Specific Relief Act, 1963 — Section 10, 12, 14, 20
High Courts08 May 2012Dismissed
Govt of NCT of Delhi and Others Vs Pradeep Hooda
Delhi High Court · (2012) 9 AD 650 : (2012) 192 DLT 356
Arms Act, 1959 — Section 25Central Civil Services (Temporary Service) Rules, 1965 — Rule 5(1)Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19(1), 19(2)
High Courts08 May 2012Dismissed
Shri Man Mohan Batra Vs Shri Bharat Bhushan Batra and Others
Delhi High Court · (2012) 05 DEL CK 0251
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, 96Contract Act, 1872 — Section 202Evidence Act, 1872 — Section 91, 92
High Courts08 May 2012
Meenakshi Choudhrie Vs D.D.A. and Others Shyam Sunder Vs D.D.A M/s South End Industries Vs D.D.A. and Another Sonal Udyog (P) Limited Vs Delhi Development Authority and
Delhi High Court · (2012) 05 DEL CK 0245
High Courts08 May 2012Allowed
The Jammu and Kashmir Bank Ltd. Vs M/s Shakeel Enterprises
Delhi High Court · (2012) 05 DEL CK 0233
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 13(4), 17, 34
High Courts08 May 2012Dismissed
Ramesh Chand Jain Vs Suresh Kumar Kohli
Delhi High Court · (2012) 05 DEL CK 0232
Delhi Rent Control Act, 1958 — Section 14(1), 25B