High Courts10 May 2012Allowed
Rajnish Sharma Vs Harish Kumar
Delhi High Court · (2012) 05 DEL CK 0009
Civil Procedure Code, 1908 (CPC) — Section 96
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 174 of 305
High Courts09 May 2012
Vyakti Vikas Kendra, India Public Charitable Trust and Ors Vs Jitender Bagga and Anr
Delhi High Court · (2012) 05 DEL CK 0715
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 3, 148, 149, 151Information Technology Act, 2000 — Section 2(1), 79, 79(3)Intermediaries Guidelines Rules, 2011 — Rule 3(2), 3(3), 3(4)
High Courts09 May 2012
Sandhya Tripathi and Others Vs State NCT of Delhi
Delhi High Court · (2012) 2 JCC 1319
Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts09 May 2012
Court On Its Own Motion Vs State
Delhi High Court · (2012) 3 JCC 1743
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 190, 195, 319Penal Code, 1860 (IPC) — Section 186, 307, 34, 353, 382
High Courts09 May 2012Allowed
Rajesh Kumar Bahlla Vs Rajinder Singh and Others
Delhi High Court · (2012) 05 DEL CK 0683
High Courts09 May 2012Dismissed
IHHR Hospitality Pvt. Ltd. Vs BESTECH India Pvt. Ltd.
Delhi High Court · AIR 2013 Delhi 32 : (2012) 50 PTC 535
High Courts09 May 2012Allowed
Mrs. Tahra Begum Vs State of Delhi and Others
Delhi High Court · (2013) 1 RCR(Civil) 798
Constitution of India, 1950 — Article 268, 90Guardians and Wards Act, 1890 — Section 17(1), 17(5), 19Prohibition of Child Marriage Act, 2006 — Section 12, 2, 3(1)
High Courts09 May 2012Dismissed
Narender Pal Singh and Others Vs Govt. of India and Others
Delhi High Court · (2013) 1 AD 341 : (2012) 190 DLT 491
Constitution of India, 1950 — Article 21, 226Railway Protection Force Act, 1957 — Section 8
High Courts09 May 2012Dismissed
Ishwar Singh Saini and Others Vs Saraswati Devi
Delhi High Court · (2012) 05 DEL CK 0616
Delhi Rent Control Act, 1958 — Section 14(1)Limitation Act, 1963 — Section 14
High Courts09 May 2012Dismissed
Ram Shree Vs Sanjeev Jain
Delhi High Court · (2012) 05 DEL CK 0615
Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 27
High Courts09 May 2012Dismissed
In The Matter Of Rajanand. S Vs UOI And Ors
Delhi High Court · (2012) 05 DEL CK 0606
High Courts09 May 2012Allowed
National Insurance Co. Ltd. Vs Bhagat Ram Mittal and Others Bhagat Ram Mittal Vs National Insurance Co. Ltd.
Delhi High Court · (2012) 05 DEL CK 0605
Motor Vehicles Act, 1988 — Section 149(2), 149(2), 149(4), 149(5), 4
High Courts09 May 2012Dismissed
Deputy C.S.T.E. (Const.) Vs Kshetrapal Singh Kushwaha
Delhi High Court · (2012) 05 DEL CK 0597
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F, 25G, 25H
High Courts09 May 2012Dismissed
Ashok Malhotra Vs CBI
Delhi High Court · (2012) 3 JCC 1584
Criminal Procedure Code, 1973 (CrPC) — Section 407, 482
High Courts09 May 2012
Om Prakash Vs State of NCT of Delhi
Delhi High Court · (2012) 3 JCC 2207
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
High Courts09 May 2012Dismissed
Delhi Transport Corporation Vs Raj Pal
Delhi High Court · (2012) 134 FLR 464 : (2012) LLR 642
Industrial Disputes Act, 1947 — Section 33
High Courts09 May 2012
Pal Enterprises Vs CIT
Delhi High Court · (2012) 05 DEL CK 0363
Income Tax Act, 1961 — Section 143(1), 148, 28, 28(iiid), 80HHC
High Courts09 May 2012
Sudesh Anand Vs A.K. Sinha
Delhi High Court · (2012) 05 DEL CK 0289
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts09 May 2012
Tushar and Another Vs Sh. Ballu Ram and Others
Delhi High Court · (2012) 05 DEL CK 0250
Civil Procedure Code, 1908 (CPC) — Section 96Registration Act, 1908 — Section 17(1)(b), 49
High Courts09 May 2012
Suraj Praksh Sharma Vs Shakuntala Rani Diwan Thr. Lr.
Delhi High Court · (2012) 05 DEL CK 0249
Civil Procedure Code, 1908 (CPC) — Section 11, 96Delhi Rent Control Act, 1958 — Section 43, 50(4)