High Courts11 May 2012Allowed
Driplex Water Engineering Ltd. Vs Delhi Jal Board and Another
Delhi High Court · (2012) 5 AD 246
Arbitration and Conciliation Act, 1996 — Section 14, 16, 23(3), 34
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 172 of 305
High Courts11 May 2012
D.D.A. Vs Videocon Industries Ltd and Another
Delhi High Court · (2012) 05 DEL CK 0187
Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 23
High Courts11 May 2012Dismissed
Asha Sharma and Others Vs Sanimiya Vanijiya P. Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0186
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, Order 7 Rule 1, Order 7 Rule 11
High Courts11 May 2012Dismissed
D.T.C. Vs Anil Kumar (Ex-Driver)
Delhi High Court · (2012) LLR 681
Industrial Disputes Act, 1947 — Section 33(2)
High Courts11 May 2012
Indian Commericail Pilots Association Vs Air India Ltd.
Delhi High Court · (2012) 05 DEL CK 0181
Constitution of India, 1950 — Article 14, 21
High Courts11 May 2012Allowed
New India Assurance Co. Ltd. Vs Vivek Thakur and Others
Delhi High Court · (2012) 6 ILR Delhi 486
Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 140, 163A
High Courts11 May 2012
Sheela Devi and Anr Vs Naib Singh and Others
Delhi High Court · (2012) 05 DEL CK 0090
High Courts11 May 2012Allowed
M.S. Sherawat and Others Vs Oriental Insurance Company Ltd.
Delhi High Court · (2012) 05 DEL CK 0089
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts11 May 2012Dismissed
Sunil Dutt Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0034
High Courts11 May 2012Dismissed
Director of Revenue Intelligence Vs Vinod Kumar Mulani
Delhi High Court · (2012) 3 JCC 1543 : (2012) 2 JCC 1345
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 439, 439(2)Customs Act, 1962 — Section 104, 107, 108
High Courts10 May 2012
M/s. B.B.M. Enterprises Vs National Highways Authority of India and Others
Delhi High Court · (2012) 05 DEL CK 0713
Arbitration and Conciliation Act, 1996 — Section 34
High Courts10 May 2012Allowed
Brijesh Gupta Vs Vijender Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0639
High Courts10 May 2012Allowed
Mahender Singh Vs Oriental Insurance Co. Ltd. and Others
Delhi High Court · (2013) ACJ 2570 : (2012) 6 ILR Delhi 477
Motor Vehicles Act, 1988 — Section 147, 149(2), 163A, 207(1), 3
High Courts10 May 2012Allowed
National Insurance Co. Ltd. Vs Sita Devi and Others
Delhi High Court · (2012) 05 DEL CK 0637
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 163A
High Courts10 May 2012Dismissed
Oriental Insurance Co. Ltd. Vs Mohd. Avdul and Others
Delhi High Court · (2012) 05 DEL CK 0636
High Courts10 May 2012Dismissed
Atik Ahmed Vs Smt Kamla and Others
Delhi High Court · (2012) 05 DEL CK 0619
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts10 May 2012Dismissed
Anand Kumar Vs Naval Singh Thru L.R''S and Others
Delhi High Court · (2012) 05 DEL CK 0618
Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14(1), 14(2), 15(1), 27
High Courts10 May 2012Dismissed
Upma Khanna and Another Vs Tarun Sawhney and Others
Delhi High Court · (2012) 05 DEL CK 0599
Specific Relief Act, 1963 — Section 14(1), 20(4)
High Courts10 May 2012
H.C. Sharma Vs D.D.A.
Delhi High Court · (2012) 05 DEL CK 0561
Constitution of India, 1950 — Article 226
High Courts10 May 2012Disposed Off
Director of Income Tax (Exemption) Vs National Association of Software and Services Companies
Delhi High Court · (2012) 253 CTR 33 : (2012) 345 ITR 362 : (2012) 208 TAXMAN 178
Income Tax Act, 1922 — Section 10(6), 4(3), 4(3)(0), 4(3)(i)Income Tax Act, 1961 — Section 11, 11(1), 11(1)(a), 11(1)(c), 11(4)