High Courts11 May 2012

Delhi Transport Corporation Vs Ramesh Chand

Delhi High Court · (2013) 1 SCT 610

Delhi Municipal Corporation Act, 1957 — Section 17B, 516(2)Delhi Road Transport Authority (Conditions of Appointment and Service) Regulations, 1952 — Regulation 10Industrial Disputes Act, 1947 — Section 17B
High Courts11 May 2012

Minni Vs High Court Of Delhi

Delhi High Court · (2012) 4 AD 685

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 341, 354, 499, 506