High Courts15 May 2012Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Jugal Kishore and Others
Delhi High Court · (2012) 05 DEL CK 0409
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 168 of 305
High Courts15 May 2012
M/s Modipon Ltd. Vs The Asst. Commissioner of Income Tax
Delhi High Court · (2012) 208 TAXMAN 143
Income Tax Act, 1961 — Section 143(3), 147, 147(a), 148, 2(1A)Monopolies and Restrictive Trade Practices Act, 1969 — Section 23(2)
High Courts15 May 2012Dismissed
A Krishna Reddy Vs CBI
Delhi High Court · (2012) 05 DEL CK 0238
Criminal Procedure Code, 1973 (CrPC) — Section 161, 82Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts15 May 2012Dismissed
MGT. Commt. Ramjas Foundation and Others Vs S.K. Aggarwal and Another
Delhi High Court · (2012) 05 DEL CK 0220
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 226Delhi School Education Rules, 1973 — Rule 120
High Courts15 May 2012
Rakesh Kumar Gupta Vs Registrar, University of Delhi and Another
Delhi High Court · (2012) 05 DEL CK 0196
Constitution of India, 1950 — Article 226
High Courts15 May 2012Dismissed
G4S Security Service (India) Pvt. Ltd. and Another Vs Mr. Sohail Maklai Entertainment P. Ltd. and Others
Delhi High Court · (2012) 5 AD 466
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts15 May 2012Dismissed
New India Assurance Co. Ltd. Vs Arun Gupta and Others
Delhi High Court · (2012) 05 DEL CK 0155
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1939 — Section 149(2), 149(4)
High Courts15 May 2012Dismissed
Ashok Kumar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0130
Constitution of India, 1950 — Article 226, 311
High Courts15 May 2012Dismissed
Reshma Sachdeva and Others Vs Jaswant Singh and Others New India Assurance Co. Ltd. Vs Reshma Sachdeva and Others
Delhi High Court · (2012) 05 DEL CK 0113
High Courts15 May 2012
Govind Lal Vs State and Another
Delhi High Court · (2012) 6 AD 462 : (2012) 4 JCC 241
Criminal Procedure Code, 1973 (CrPC) — Section 29(2), 357(5)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts15 May 2012Allowed
Bhupender @ Kale Vs State
Delhi High Court · (2012) 05 DEL CK 0036
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 498A
High Courts15 May 2012Dismissed
Anil Kumar Srivastava Vs Gurmel Singh and Others
Delhi High Court · (2012) 05 DEL CK 0035
Registration Act, 1908 — Section 17(1)
High Courts14 May 2012Dismissed
Mam Chand and Others Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0706
Delhi Land Reforms Act, 1954 — Section 85
High Courts14 May 2012Dismissed
M/s Empire Fantronics (I) Ltd. and Another Vs Union of India
Delhi High Court · (2012) 05 DEL CK 0703
High Courts14 May 2012Dismissed
U.P. State Road Transport Corporation Vs Babu Khan and Others
Delhi High Court · (2012) 05 DEL CK 0687
Criminal Procedure Code, 1973 (CrPC) — Section 173Motor Vehicles Act, 1988 — Section 140Penal Code, 1860 (IPC) — Section 279, 304A
High Courts14 May 2012Allowed
Reliance General Insurance Co. Ltd. Vs Krishan Pal and Others
Delhi High Court · (2012) 05 DEL CK 0686
High Courts14 May 2012Dismissed
A.K. Gautam Vs UOI and Others
Delhi High Court · (2012) 132 DRJ 229
Constitution of India, 1950 — Article 16(4), 335
High Courts14 May 2012Dismissed
Union Bank of India Vs M/s. Milkfood Ltd.
Delhi High Court · (2012) 05 DEL CK 0627
Limitation Act, 1963 — Section 15(1)
High Courts14 May 2012Dismissed
State Bank of India Vs M/s. Polyplex Corporation Ltd. and Another
Delhi High Court · (2012) 05 DEL CK 0602
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts14 May 2012Allowed
SP Sharma Vs State Bank of Bikaner and Jaipur
Delhi High Court · (2012) 130 DRJ 327
State Bank of Bikaner and Jaipur (Officers) Service Regulations, 1979 — Regulation 19(2)