COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 167 of 305

High Courts16 May 2012

Gas Authority of India Ltd. (Gail) Vs M/s. Bhageertha Engineering Ltd. M/s. Bhageertha Engineering Ltd. Vs Gas Authority of India Ltd. (Gail)

Delhi High Court · (2012) 05 DEL CK 0121

Arbitration and Conciliation Act, 1996 — Section 24, 28, 28(3), 31(3), 34Contract Act, 1872 — Section 55, 73

High Courts16 May 2012Dismissed

Mamta Vs Satpal and Others Municipal Corporation of Delhi Vs Mamta

Delhi High Court · (2012) 05 DEL CK 0112

Motor Vehicles Act, 1988 — Section 166

High Courts16 May 2012Allowed

Gian Devi Vs UOI and Others

Delhi High Court · (2012) 211 TAXMAN 149

Income Tax Act, 1961 — Section 269UD(1)

High Courts16 May 2012Dismissed

Mohd. Wasim Vs State

Delhi High Court · (2012) CriLJ 3883 : (2012) 5 ILR Delhi 286 : (2012) 3 JCC 1552

Criminal Procedure Code, 1973 (CrPC) — Section 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 7APenal Code, 1860 (IPC) — Section 120B, 364A, 506

High Courts15 May 2012

Sonia Associates Vs B.B. Sabharwal and Another

Delhi High Court · (2012) 5 AD 258

High Courts15 May 2012

Shakuntala Bholla Vs Sheel Chand Jain

Delhi High Court · (2012) 05 DEL CK 0709

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15

High Courts15 May 2012Allowed

Commissioner of Police and Another Vs Rakesh Kumar

Delhi High Court · (2012) 05 DEL CK 0708

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5Penal Code, 1860 (IPC) — Section 143, 323, 325, 341

High Courts15 May 2012Dismissed

Dharmendra Kumar Vs Commissioner Kendriya Vidyalya Sangathan

Delhi High Court · (2012) 05 DEL CK 0707

High Courts15 May 2012Allowed

PTC India Limited Vs Jaiprakash Power Ventures Ltd.

Delhi High Court · (2012) 6 AD 545 : (2012) 2 ARBLR 424 : (2012) 130 DRJ 351

Arbitration and Conciliation Act, 1996 — Section 11, 16, 16(2), 16(3), 34Electricity (Supply) Act, 1948 — Section 4Electricity Act, 2003 — Section 121, 158, 174, 2(28), 2(39)

High Courts15 May 2012

Parveen Begum and Another Vs Appellate Authority And anr

Delhi High Court · (2012) 189 DLT 427

Constitution of India, 1950 — Article 226Transplantation of Human Organs and Tissues Act, 1994 — Section 17, 2, 24(1), 3, 3(1)Transplantation of Human Organs Rules, 1995 — Rule 4(A4), 4A, 6(A2), 6(F), 6A

High Courts15 May 2012Dismissed

Rajeev Kumar @ Rajeev Raj Vs State

Delhi High Court · (2012) 05 DEL CK 0672

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 6

High Courts15 May 2012Dismissed

Surag Tir Kaman Suraj Vs Govt. of NCT of Delhi and Others

Delhi High Court · (2012) 05 DEL CK 0671

High Courts15 May 2012Dismissed

State of NCT of Delhi Vs Rakesh and Others

Delhi High Court · (2012) 2 JCC 1334

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 304B, 34, 406, 498A

High Courts15 May 2012Allowed

Mecon Ltd. Vs Pioneer Fabricators P. Ltd.

Delhi High Court · (2012) 05 DEL CK 0560

Arbitration and Conciliation Act, 1996 — Section 34

High Courts15 May 2012

M/s Water and Power Consultancy Services (India) Ltd., New Delhi Vs Smt. Renu Gupta Smt. Renu Gupta Vs M/s Water and Power Consultancy Services (India) Ltd., New Delhi

Delhi High Court · (2012) 05 DEL CK 0544

High Courts15 May 2012Allowed

Smt. Champa Joshi Vs Maan Singh and Others

Delhi High Court · (2012) 5 ILR Delhi 277

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 96Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 34, 341, 391, 448

High Courts15 May 2012Allowed

M/s Talupula Engineering Co. (TEC) Vs Shri Rajiv Dua

Delhi High Court · (2012) 05 DEL CK 0542

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 105(1)

High Courts15 May 2012Dismissed

Anurag Gupta Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0490

High Courts15 May 2012Dismissed

Commissioner of Police and Others Vs Sandeep

Delhi High Court · (2012) 05 DEL CK 0489

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19(1)Penal Code, 1860 (IPC) — Section 148, 149, 323, 427, 452

High Courts15 May 2012

Dharmender Singh Vs Guru Gobind Singh Indraprastha University and Another

Delhi High Court · (2012) 05 DEL CK 0416