COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 169 of 305

High Courts14 May 2012Dismissed

Damanreet Kaur Vs Indermeet Juneja and Another

Delhi High Court · (2013) 1 Crimes 650 : (2013) 1 JCC 306 : (2012) 4 JCC 2375

Criminal Procedure Code, 1973 (CrPC) — Section 12, 125Protection of Women From Domestic Violence Act, 2005 — Section 12, 20, 20(1)(d), 21, 23

High Courts14 May 2012Allowed

Ashok Kumar and Another Vs Matbar Singh and Others

Delhi High Court · (2012) 05 DEL CK 0408

Motor Vehicles Act, 1988 — Section 163A

High Courts14 May 2012Allowed

Indian Drugs and Pharmaceuticals Ltd. Vs Union of India and Others

Delhi High Court · (2012) 349 ITR 32

Income Tax Act, 1961 — Section 143(1)(a), 143(2), 154, 16(1), 23

High Courts14 May 2012Dismissed

Shriram General Insurance Co. Vs Naresh Kumar Bhardwaj and Another

Delhi High Court · (2012) 05 DEL CK 0328

Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)

High Courts14 May 2012Dismissed

Bindu Rani Vs Govt. of NCT and Others

Delhi High Court · (2012) 05 DEL CK 0221

Delhi School Education Rules, 1973 — Rule 93

High Courts14 May 2012Dismissed

Viceroy Hotels Ltd. Vs Radha Thakur

Delhi High Court · (2012) 05 DEL CK 0214

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3(5), 96

High Courts14 May 2012Allowed

Reliance General Insurance Co. Ltd. Vs Smt. Lalita and Others

Delhi High Court · (2012) 05 DEL CK 0212

High Courts14 May 2012

Ravinder Kaur Vs Sunil Kumar Sharma

Delhi High Court · (2012) 05 DEL CK 0208

Civil Procedure Code, 1908 (CPC) — Section 151Hindu Marriage Act, 1955 — Section 13(1)

High Courts14 May 2012

Easter Industries Limited Vs Union of India

Delhi High Court · (2012) 349 ITR 324

Income Tax Act, 1961 — Section 139, 142, 142(1), 142(2), 143(1)

High Courts14 May 2012Allowed

Pawan Kumar Vs The Asstt. Labour Commissioner Govt. of Nct of Delhi and Another

Delhi High Court · (2012) 05 DEL CK 0200

Industrial Disputes Act, 1947 — Section 2, 25U

High Courts14 May 2012

Vikas Kumar Vs CRPF

Delhi High Court · (2012) 05 DEL CK 0199

Central Civil Services (Temporary Service) Rules, 1965 — Rule 5

High Courts14 May 2012Disposed Off

CIT Vs Sweta Estates Pvt. Ltd.

Delhi High Court · (2012) 05 DEL CK 0198

High Courts14 May 2012

Pramod Bajaj Vs Rakhee

Delhi High Court · (2012) 05 DEL CK 0197

Hindu Marriage Act, 1955 — Section 24

High Courts14 May 2012Allowed

Devender Kumar Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0189

Army Rules, 1954 — Rule 115(2)Border Security Force Act, 1968 — Section 108, 114, 142, 22, 22EBorder Security Force Rules, 1969 — Rule 142, 142(2), 143, 143(4), 160

High Courts14 May 2012

Munjal Showa Ltd. Vs Deputy Commissioner of Income Tax

Delhi High Court · (2012) 211 TAXMAN 61

Income Tax Act, 1961 — Section 143(3), 147, 148

High Courts14 May 2012

Hari Krishan and Another Vs The Management of M/S Northern Scales Company

Delhi High Court · (2012) 4 LLJ 433 : (2012) LLR 908

Constitution of India, 1950 — Article 14, 16, 226, 227, 38Industrial Disputes Act, 1947 — Section 10, 11A, 25F, 6N

High Courts14 May 2012

Ramesh Kumar Rawat Vs The Management of M/s Northern Scales Company

Delhi High Court · (2012) 05 DEL CK 0003

Constitution of India, 1950 — Article 14, 16, 226, 227, 38

High Courts11 May 2012

Container Corporation of India Ltd. Vs Assistant Commissioner of Income Tax

Delhi High Court · (2012) 346 ITR 140 : (2012) 208 TAXMAN 62

Companies Act, 1956 — Section 617Customs Act, 1962 — Section 2(12), 7, 7(1)Income Tax Act, 1961 — Section 260A, 80IA, 80IA(12), 80IA(4)

High Courts11 May 2012Dismissed

Sudeep Singh Sabharwal Vs Shahnaz Arfi

Delhi High Court · (2012) 05 DEL CK 0702

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, 96Registration Act, 1908 — Section 17(1)

High Courts11 May 2012

Shyam Singh Khatri and Another Vs M/s ICICI Home Finance Co. Ltd.

Delhi High Court · (2012) 194 DLT 673

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 3(1), Order 37 Rule 3(7), 96