High Courts10 May 2012Dismissed
Kalyan Sharma Vs State
Delhi High Court · (2012) 8 AD 111
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 173 of 305
High Courts10 May 2012Allowed
Ashok Kumar Vs State (Govt. of NCT) of Delhi
Delhi High Court · (2012) 3 JCC 2189
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 May 2012
Ramesh Kumar and Others Vs D.D.A. and Another
Delhi High Court · (2012) 05 DEL CK 0392
High Courts10 May 2012Dismissed
Narendera Kumar Widhani and Another Vs B.S.E.S. Rajdhani Power Ltd.
Delhi High Court · (2013) 1 Crimes 654 : (2013) 1 JCC 296 : (2012) 1 JCC 296
Criminal Procedure Code, 1973 (CrPC) — Section 465, 482Electricity Act, 2003 — Section 135
High Courts10 May 2012Dismissed
M/s. Kokuyo Camlin Limited (Formerly Known As Camlin Limited) and Another Vs Government of NCT of Delhi and Another
Delhi High Court · (2012) 2 JCC 1331 : (2013) 1 RCR(Criminal) 560
Constitution of India, 1950 — Article 14, 19(1)(g)Standards of Weights and Measures (Enforcement) Act, 1985 — Section 63, 69Standards of Weights and Measures Act, 1976 — Section 13(2)
High Courts10 May 2012Allowed
Satyam and Another Vs State
Delhi High Court · (2012) 05 DEL CK 0298
Penal Code, 1860 (IPC) — Section 300, 302, 304, 34
High Courts10 May 2012
Nirmaljit Singh Narula Vs Star India Pvt. Ltd. and Others
Delhi High Court · (2012) 130 DRJ 136
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 6 Rule 17
High Courts10 May 2012Dismissed
Mehar Ellahi Vs Sultana and Ors
Delhi High Court · (2012) 05 DEL CK 0288
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 May 2012Dismissed
Govt. of N.C.T. of Delhi and Ors Vs Rajbala
Delhi High Court · (2012) 05 DEL CK 0271
High Courts10 May 2012
Gur Mehar Swanni Vs Virender Kumar Bhatnagar and Others
Delhi High Court · (2012) 05 DEL CK 0247
Civil Procedure Code, 1908 (CPC) — Section 24, 96
High Courts10 May 2012
Oriental Bank of Commerce Vs Sh. Darshan Lal
Delhi High Court · (2012) 05 DEL CK 0242
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 114
High Courts10 May 2012
Rita Bhutani Vs N.D.M.C.
Delhi High Court · (2012) 05 DEL CK 0230
New Delhi Municipal Council Act, 1994 — Section 72
High Courts10 May 2012
Cambridge Primary School and Another Vs Kailash Chand Jain and Another
Delhi High Court · (2012) 05 DEL CK 0153
High Courts10 May 2012Allowed
Urmil Gulati Vs Shiv Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0125
High Courts10 May 2012Allowed
ICICI Lombard General Insurace Co. Ltd. Vs Swatantrata Sharma and Others
Delhi High Court · (2012) 05 DEL CK 0124
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts10 May 2012
New India Insurance Co. Ltd. Vs Soni Bai and Another Soni Bai and Another Vs New India Insurance Co. Ltd.
Delhi High Court · (2012) 05 DEL CK 0123
Motor Vehicles Act, 1988 — Section 163A
High Courts10 May 2012Allowed
Suresh Chand and Another Vs Ram Pal Yadav and Others
Delhi High Court · (2013) ACJ 1565
Motor Vehicles Act, 1988 — Section 163A
High Courts10 May 2012Dismissed
Media Asia Private Limited Vs Prasar Bharati and Another
Delhi High Court · (2012) 2 ARBLR 352 : (2012) 3 ILR Delhi 797
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 11(6)(c), 11(7), 12Constitution of India, 1950 — Article 299
High Courts10 May 2012Dismissed
Veronica Vas Vs Govt.of N.C.T. of Delhi and Anr
Delhi High Court · (2012) 3 JCC 1527
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 161, 482Passports Act, 1967 — Section 12Penal Code, 1860 (IPC) — Section 419, 420, 467, 471, 474
High Courts10 May 2012Dismissed
Sandeep Rana Vs Surender Gupta
Delhi High Court · (2012) 05 DEL CK 0010
Civil Procedure Code, 1908 (CPC) — Section 96