High Courts09 May 2012Dismissed
Shri Rajender Singh and Others Vs Shri Ravinder Yadav
Delhi High Court · (2012) 05 DEL CK 0248
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 114, 145, 157
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 175 of 305
High Courts09 May 2012Dismissed
Kure Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0244
East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948 — Section 44Land Acquisition Act, 1894 — Section 30, 31
High Courts09 May 2012Dismissed
Rajyashree Bhartia and Others Vs Ashok Kumar Mehra and Another
Delhi High Court · (2012) 130 DRJ 689
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 20 Rule 5, 151, 152, 153
High Courts09 May 2012Allowed
National Insurance Company Ltd Vs Babita Devi
Delhi High Court · (2012) 05 DEL CK 0218
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts09 May 2012Allowed
Rachna Bhadra Vs Arun Bhadra
Delhi High Court · (2012) 05 DEL CK 0217
Special Marriage Act, 1954 — Section 13, 28, 28(1)
High Courts09 May 2012Dismissed
Surendra Kumar Verma and Others Vs GNCT of Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0184
Administrative Tribunals Act, 1985 — Section 21
High Courts09 May 2012
Sanjeev Kumar Vs Govt of NCT of Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0183
Constitution of India, 1950 — Article 226
High Courts09 May 2012
Maj Yash Pal Malik Vs Rama Arora and Others
Delhi High Court · (2012) 05 DEL CK 0182
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151
High Courts09 May 2012Dismissed
Haryana Roadways, Delhi Vs Thana Ram
Delhi High Court · (2012) 05 DEL CK 0133
Industrial Disputes Act, 1947 — Section 25F
High Courts09 May 2012Allowed
Delhi Transport Corporation Vs Madan Lal and Another
Delhi High Court · (2012) 05 DEL CK 0132
Industrial Disputes Act, 1947 — Section 10, 33(2)
High Courts09 May 2012Dismissed
Vicky and Another Vs State and Another
Delhi High Court · (2012) 05 DEL CK 0109
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 320, 320(1), 320(2), 320(9), 482Penal Code, 1860 (IPC) — Section 302, 307, 323, 324, 341
High Courts09 May 2012
Jaguar Overseas Limited and Ors Vs KLJ Resources Limited
Delhi High Court · (2012) 05 DEL CK 0106
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 1, Order 6 Rule 17Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 106
High Courts09 May 2012Allowed
Oriental Insurance Co Ltd Vs Gurvinder Singh and Others
Delhi High Court · (2012) 05 DEL CK 0073
High Courts09 May 2012Allowed
The Great Eastern Shipping Company Limited Vs Steel Authority of India Ltd. and Others
Delhi High Court · (2012) 4 AD 655
Arbitration and Conciliation Act, 1996 — Section 34
High Courts09 May 2012Allowed
Sumer Singh Vs Union of India and Another
Delhi High Court · (2012) 05 DEL CK 0044
Central Civil Services (Conduct) Rules, 1964 — Rule 13(4), 18(2), 18(3)Constitution of India, 1950 — Article 226
High Courts09 May 2012Dismissed
Vinod Goel Vs High Court of Delhi and Ors
Delhi High Court · (2012) 132 DRJ 430
Delhi Higher Judicial Services Rules, 1970 — Rule 7, 8(2)
High Courts09 May 2012Dismissed
D.T.C. Vs RAJ PAL
Delhi High Court · (2012) 190 DLT 378 : (2012) 4 LLJ 316
Industrial Disputes Act, 1947 — Section 33
High Courts09 May 2012Dismissed
Asha Soni Vs The New India Assurance Co. Ltd.
Delhi High Court · (2012) 05 DEL CK 0032
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Contract Act, 1872 — Section 15
High Courts09 May 2012
Pantaloon Retail (India) Ltd Vs Amer Sports Malaysia Sdn Bhd and Anr
Delhi High Court · (2012) 50 PTC 583
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 10, 151, 20
High Courts08 May 2012Dismissed
The Management of M/s Janapath Hotel Vs All India Parayatan Jan Mazdoor Sabha and Others
Delhi High Court · (2012) LLR 612
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Industrial Disputes Act, 1947 — Section 10