COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 177 of 305

High Courts08 May 2012

M/s Brain Bridge Advertising and Marketing Pvt Ltd Vs M/s Ambica Research and Development P. Ltd.

Delhi High Court · (2012) 172 CompCas 1 : (2012) 131 DRJ 190

Companies (Court) Rules, 1959 — Rule 130Companies Act, 1956 — Section 433, 434, 439

High Courts08 May 2012Dismissed

Karan Girotra Vs State and Another

Delhi High Court · (2012) 5 AD 483 : (2012) 2 JCC 1314

Criminal Procedure Code, 1973 (CrPC) — Section 293Information Technology Act, 2000 — Section 66Penal Code, 1860 (IPC) — Section 328, 376

High Courts08 May 2012

Brahm Prakash Vs Surinder Kumar and Another

Delhi High Court · (2012) 9 AD 490 : (2012) 191 DLT 757

Delhi Land Revenue Act, 1954 — Section 84Delhi Land Revenue Rules, 1962 — Rule 54

High Courts08 May 2012

Tata Motors Limited Vs JSC VTB Bank Ltd

Delhi High Court · (2012) 130 DRJ 142

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10, Order 7 Rule 11, 151, 20Companies Act, 1956 — Section 591, 592, 596

High Courts08 May 2012Dismissed

National Insurance Co. Ltd. Vs Smt. Sangeeta Tokas

Delhi High Court · (2012) 05 DEL CK 0102

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8

High Courts08 May 2012Dismissed

ICICI Lombard General Insurance Co. Ltd. Vs Suman and Others

Delhi High Court · (2012) 05 DEL CK 0101

Motor Vehicles Act, 1988 — Section 166

High Courts08 May 2012Dismissed

Indian Performing Right Society Ltd. Vs Aditya Pandey and Others

Delhi High Court · (2012) 50 PTC 460

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 13, 13(1), 13(3), 13(4), 14Copyright, Designs and Patents Act, 1988 — Section 16, 19, 19(2), 20, 5A

High Courts08 May 2012Dismissed

M/s. Terrific Steel Pvt. Ltd. Vs The Land Acquisition Collector (West) and Another

Delhi High Court · (2012) 130 DRJ 377

Land Acquisition Act, 1894 — Section 11, 18

High Courts08 May 2012

M/s Agarpara Jute Mills Ltd. Vs Board for Industrial and Financial Reconstruction and Others

Delhi High Court · (2012) 05 DEL CK 0083

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 10, 11, 12, 13, 14Sick Industrial Companies (Special Provisions) Act, 1985 — Section 25, 25(1)

High Courts08 May 2012Dismissed

Sumeet Verma Vs Municipal Corporation of Delhi and Anr

Delhi High Court · (2012) 194 DLT 92

High Courts07 May 2012Dismissed

Chandra Estate Ltd Vs Tej Properties and Others

Delhi High Court · (2013) 1 AD 363 : (2012) 190 DLT 676

Income Tax Act, 1961 — Section 230A, 269ABLimitation Act, 1963 — Section 4Specific Relief Act, 1963 — Section 20, 20(1), 20(2)

High Courts07 May 2012

Khoday India Ltd. and Anr Vs Astra Netcom India Pvt. Ltd.

Delhi High Court · (2012) 6 AD 222 : (2012) 190 DLT 207 : (2012) 130 DRJ 592

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6

High Courts07 May 2012

Bagga Bros. Vs D.D.A. and Others

Delhi High Court · (2012) 05 DEL CK 0720

High Courts07 May 2012Dismissed

Government of NCT of Delhi Vs Sumit Kumar

Delhi High Court · (2012) 190 DLT 551

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19, 19(1)Penal Code, 1860 (IPC) — Section 323, 325

High Courts07 May 2012

Rajesh Kumar Vs State

Delhi High Court · (2012) 05 DEL CK 0717

Criminal Procedure Code, 1973 (CrPC) — Section 313Motor Vehicles Act, 1988 — Section 20Penal Code, 1860 (IPC) — Section 279, 304A

High Courts07 May 2012Dismissed

Balwan Singh and Others Vs Union of India and Another

Delhi High Court · (2012) 5 AD 794 : (2012) 190 DLT 200

High Courts07 May 2012Dismissed

Chandra Estate Ltd. Vs Tej Properties and Others

Delhi High Court · (2013) 1 AD 363 : (2012) 190 DLT 676

Income Tax Act, 1961 — Section 230AIncome Tax Act, 1963 — Section 269ABLimitation Act, 1963 — Section 4

High Courts07 May 2012Allowed

National Insurance Co. Ltd. Vs Aasma Praveen and Others

Delhi High Court · (2012) 05 DEL CK 0649

Motor Vehicles Act, 1988 — Section 163A

High Courts07 May 2012Allowed

Cholamandalam Ms General INS. Co. Ltd. Vs Austin B Masih and Others

Delhi High Court · (2012) 05 DEL CK 0648

High Courts07 May 2012Dismissed

Gaddal and Another Vs State NCT of Delhi

Delhi High Court · (2012) 05 DEL CK 0633

Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 365