High Courts07 May 2012Dismissed
United India Insurance Co. Ltd. Vs Swaran Lata Parida and Others
Delhi High Court · (2012) 05 DEL CK 0275
Central Motor Vehicles Rules, 1989 — Rule 14
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 179 of 305
High Courts07 May 2012Dismissed
Beena and Another Vs Hari Chand
Delhi High Court · (2012) 05 DEL CK 0268
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 100
High Courts07 May 2012
Kesarwati and Others Vs Financial Commissioner, Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0246
Delhi Land Reforms Act, 1954 — Section 81Delhi Land Revenue Act, 1954 — Section 64, 65
High Courts07 May 2012Dismissed
M/s. Ssangyong Corporation Vs The State Trading Corporation of India Limited
Delhi High Court · (2012) 05 DEL CK 0243
Arbitration and Conciliation Act, 1996 — Section 34Civil Procedure Code, 1908 (CPC) — Order 41 Rule 24, 96Contract Act, 1872 — Section 72
High Courts07 May 2012Dismissed
Hawa Singh Vs CBI
Delhi High Court · (2012) 130 DRJ 124 : (2012) 4 ILR Delhi 290
Criminal Procedure Code, 1973 (CrPC) — Section 161, 311, 313, 325, 360Evidence Act, 1872 — Section 114(e)Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 13(2), 19, 19(3)(a)
High Courts07 May 2012Dismissed
Azhar Ahmed Vs Gajinder Sawhney and Others
Delhi High Court · (2012) 189 DLT 511
Delhi Rent Control Act, 1958 — Section 14, 14(1), 14(6), 25(8)Transfer of Property Act, 1882 — Section 53A
High Courts07 May 2012Dismissed
ICICI Lombard General Insurance Co. Ltd. Vs Sakuntala Devi and Others
Delhi High Court · (2012) 05 DEL CK 0052
High Courts07 May 2012Allowed
Jeewa Anand Vs Director of Education and Another
Delhi High Court · (2012) 05 DEL CK 0047
High Courts07 May 2012Dismissed
Shri Satya Pal Aggarwal Vs Shri Rajinder Kumar and Others
Delhi High Court · (2012) 05 DEL CK 0011
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts07 May 2012Dismissed
Khoday India Ltd. and Another Vs Astra Netcom India Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0007
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts04 May 2012Dismissed
Som Dutt Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0725
Border Security Force Act, 1968 — Section 14, 15, 17, 18, 19Border Security Force Rules, 1959 — Rule 151, 41, 42, 45, 48(2)Constitution of India, 1950 — Article 226
High Courts04 May 2012Dismissed
National Insurance Co. Ltd. Vs Munesh Devi and Others
Delhi High Court · (2013) ACJ 919 : (2012) 5 AD 607 : (2012) 189 DLT 725 : (2012) 134 FLR 284 : (2012) 4 TAC 156
Motor Vehicles Act, 1988 — Section 140, 163A, 92A, 95(1), 96(2)
High Courts04 May 2012Allowed
Sundaram Finance Ltd. Vs Narender Kumar Rajgarhia and Another
Delhi High Court · (2012) 05 DEL CK 0723
Arbitration Act, 1940 — Section 34
High Courts04 May 2012
Giani Ram (since dead and represented by L.Rs.) Vs DDA
Delhi High Court · (2012) 7 AD 33 : (2012) 189 DLT 797
Delhi Development Act, 1957 — Section 22(1)Delhi Land Reforms Act, 1954 — Section 86(A)Delhi Municipal Corporation Act, 1957 — Section 507
High Courts04 May 2012Dismissed
Shamim @ Bhura Vs The State of Delhi
Delhi High Court · (2012) 4 ILR Delhi 284
Criminal Procedure Code, 1973 (CrPC) — Section 311, 360, 374Penal Code, 1860 (IPC) — Section 489BProbation of Offenders Act, 1958 — Section 4
High Courts04 May 2012
S.B. Arora Vs Mrs. Avtar Kaur Cheema and Others
Delhi High Court · (2012) 05 DEL CK 0651
High Courts04 May 2012Dismissed
Bhagwat Parshad Aggarwal Vs Hans Raj Banga (Dereased) and Another
Delhi High Court · (2012) 7 AD 97 : (2012) 190 DLT 203
Evidence Act, 1872 — Section 13Punjab High Court Rules and Orders — Rule 15
High Courts04 May 2012Dismissed
Salil Maheshwari Vs High Court of Delhi, Th: Registrar General
Delhi High Court · (2013) 1 AD 489
High Courts04 May 2012Dismissed
Anoop Kumar Vs Central Industrial Security Force and Another
Delhi High Court · (2012) 5 ILR Delhi 261
Central Industrial Security Force Act, 1968 — Section 9Central Industrial Security Force Rules, 1969 — Rule 34Constitution of India, 1950 — Article 226
High Courts04 May 2012Dismissed
Ram Saroop Gupta Vs Major SP Marwah
Delhi High Court · (2012) 05 DEL CK 0611
Delhi Rent Control Act, 1958 — Section 14(1), 25BEast Punjab Urban Rent Restriction Act, 1949 — Section 13(3), 3