High Courts04 May 2012Dismissed
M/s. Devisons Pvt Ltd and Ors Vs Umesh Salwan
Delhi High Court · (2012) 5 AD 201
Companies Act, 1956 — Section 402
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 181 of 305
High Courts04 May 2012
Karam Veer Singh and Others Vs State
Delhi High Court · (2012) 05 DEL CK 0131
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 325Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3, 3(1)
High Courts04 May 2012
Wg Cdr Ajit Kakkar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0120
High Courts04 May 2012
Satram Dass and Another Vs Charanjit Singh and Others
Delhi High Court · (2012) 189 DLT 684 : (2012) 3 ILR Delhi 785
Evidence Act, 1872 — Section 165Motor Vehicles Act, 1988 — Section 133, 158(6), 166(4), 168, 169
High Courts04 May 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Sudhama Prasad and Others
Delhi High Court · (2012) 189 DLT 744 : (2012) 4 TAC 189
High Courts04 May 2012Dismissed
Sudhir Kumar Anand Vs Dr. Vijay Kr. Anand and Others
Delhi High Court · AIR 2012 Delhi 97 : (2012) 189 DLT 774
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts04 May 2012
Smt. Kamlesh Sharma @ Kamleshkumari and Another Vs Smt. Satya Devi and Others
Delhi High Court · AIR 2012 Delhi 102
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 6 Rule 17, Order 7 Rule 11, 151
High Courts04 May 2012
Ricoh India Limited Vs Commissioner
Delhi High Court · (2012) 5 AD 733 : (2012) 193 ECR 49 : (2012) 52 VST 49
Delhi Value Added Tax Act, 2004 — Section 81, 84
High Courts04 May 2012Dismissed
V.K. Sayal Vs Bharat Heavy Electricals Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0042
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 14
High Courts04 May 2012Dismissed
Ved Nayar Vs Mohit Chaudhary
Delhi High Court · (2012) 05 DEL CK 0040
High Courts03 May 2012Dismissed
Suresh Kumar Vs Yudhveer Prasad and Others
Delhi High Court · (2012) 189 DLT 691
Delhi Rent Control Act, 1958 — Section 14(1), 14(10)
High Courts03 May 2012Dismissed
National Insurance Co. Ltd. Vs Narmada Rai and Others
Delhi High Court · (2013) ACJ 1642
Motor Vehicles Act, 1988 — Section 112, 3, 8Penal Code, 1860 (IPC) — Section 279, 338
High Courts03 May 2012
Sri. T.M. Sampath Vs The Director General, National Water Development Agency and Others
Delhi High Court · (2012) 190 DLT 302
High Courts03 May 2012Dismissed
M/s. National Research Development Corp. Vs Ineos ABS Ltd.
Delhi High Court · (2012) 05 DEL CK 0598
Patents Act, 1970 — Section 68
High Courts03 May 2012Allowed
Kamla Devi Vs State of Delhi
Delhi High Court · (2012) 2 JCC 1457
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 May 2012
Sh. Kavi Ghei Vs Rohit Vaid and Others
Delhi High Court · (2012) 05 DEL CK 0572
Civil Procedure Code, 1908 (CPC) — Section 151Evidence Act, 1872 — Section 137
High Courts03 May 2012Dismissed
Shri Rajiv Khanpuri Vs Canara Bank
Delhi High Court · (2012) 05 DEL CK 0559
Civil Procedure Code, 1908 (CPC) — Section 34, 96Contract Act, 1872 — Section 72
High Courts03 May 2012Dismissed
Vijay Swarup Singhal Vs Prem Gupta and Others
Delhi High Court · (2012) 05 DEL CK 0548
Delhi Rent Control Act, 1958 — Section 14(1)
High Courts03 May 2012Dismissed
Delhi Jal Board Vs M/s Rajora Builders and Another
Delhi High Court · (2012) 05 DEL CK 0533
Arbitration and Conciliation Act, 1996 — Section 34
High Courts03 May 2012Allowed
Budhiraja Mining and Constructions Ltd Vs Ircon International Ltd. and Another
Delhi High Court · (2012) 130 DRJ 116 : (2012) 4 ILR Delhi 273
Arbitration and Conciliation Act, 1996 — Section 3, 31, 33, 34Evidence Act, 1872 — Section 114, 114(f), 16General Clauses Act, 1897 — Section 27