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Delhi High Court judgments, 2012

6,099 judgments · page 152 of 305

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High Courts30 May 2012Allowed

National Insurance Co Ltd. Vs Smt Bhoo Devi and Others

Delhi High Court · (2012) 05 DEL CK 0105

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High Courts30 May 2012Dismissed

Shashi Kapoor Vs Gopal Kumar Gupta

Delhi High Court · (2012) 05 DEL CK 0104

Civil Procedure Code, 1908 (CPC) — Section 115Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)
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High Courts30 May 2012Dismissed

Lakshmi Sugar Mills Co. Ltd. and Others Vs Commissioner of Income Tax and Another

Delhi High Court · (2012) 05 DEL CK 0092

Income Tax Act, 1961 — Section 254(1), 254(2), 260A, 271(1)
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High Courts30 May 2012

CIT Vs Sunbeam Auto Ltd.

Delhi High Court · (2012) 05 DEL CK 0075

Income Tax Act, 1961 — Section 10B, 10B(1)
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High Courts30 May 2012

Rajiv Vashishtha Vs Brij Mohan

Delhi High Court · (2012) 05 DEL CK 0054

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 39 Rule 1, Order 39 Rule 2, 151
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High Courts30 May 2012Allowed

National Insurance Co Ltd. Vs Meera Devi and Others

Delhi High Court · (2012) 05 DEL CK 0031

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High Courts30 May 2012Allowed

National Insurance Co. Ltd. Vs Smt Sita Devi and Others

Delhi High Court · (2012) 05 DEL CK 0029

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High Courts29 May 2012Allowed

Dwarka Prasad and Another Vs State

Delhi High Court · (2012) 05 DEL CK 0654

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 120B, 302
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High Courts29 May 2012Dismissed

Commissioner of Police and Anr Vs Vijay Kumar Malik

Delhi High Court · (2012) 05 DEL CK 0603

Arms Act, 1959 — Section 25Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 19Penal Code, 1860 (IPC) — Section 120B, 148, 149, 25, 302
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High Courts29 May 2012Dismissed

M/s Mechtech Process Engineers Pvt. Ltd. Vs M/s. Abhishek Filtertechnik Chem-Plant Pvt. Ltd.

Delhi High Court · (2012) 05 DEL CK 0586

Civil Procedure Code, 1908 (CPC) — Section 96
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High Courts29 May 2012Dismissed

M/s Dunlop India Ltd. Vs Bank of Baroda and Another

Delhi High Court · (2012) 05 DEL CK 0487

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High Courts29 May 2012Dismissed

HC/GD Naresh Kumar Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0461

Constitution of India, 1950 — Article 226
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High Courts29 May 2012Dismissed

Ex. Sep. Ranjeet Kumar Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0449

Army Act, 1950 — Section 108, 116, 117, 118, 119Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7
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High Courts29 May 2012Dismissed

Free India Dry Accumulators Lt Vs UOI

Delhi High Court · (2012) 130 DRJ 425

Civil Procedure Code, 1908 (CPC) — Section 80, 96Limitation Act, 1963 — Section 18Punjab High Court Rules and Orders — Rule 15
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High Courts29 May 2012Dismissed

Durga Singh Vs Union of India and Others

Delhi High Court · (2012) 05 DEL CK 0415

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High Courts29 May 2012Dismissed

Chaman Kumar Vs University of Delhi and Another

Delhi High Court · (2012) 05 DEL CK 0414

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High Courts29 May 2012Allowed

Dropti Vs National Insurance Company Limited and Others

Delhi High Court · (2012) 05 DEL CK 0379

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High Courts29 May 2012Disposed Off

Oriental Insurance Co. Ltd. Vs Sidharath Bag and Others Sidharath Bag and Others Vs Oriental Insurance Co. Ltd.

Delhi High Court · (2012) 05 DEL CK 0378

Motor Vehicles Act, 1988 — Section 110, 95
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High Courts29 May 2012Disposed Off

Neelam Gupta Vs State and Others

Delhi High Court · (2012) 05 DEL CK 0376

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Succession Act, 1925 — Section 299
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High Courts29 May 2012Allowed

Bank of India Vs M/s. Mayur Engineers and Others

Delhi High Court · (2012) 05 DEL CK 0369

Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 85
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