COURT ARCHIVE

Delhi High Court judgments, 2012

6,099 judgments · page 150 of 305

High Courts31 May 2012Dismissed

Nipun Gaur Vs University of Delhi

Delhi High Court · (2012) 5 AD 480

Read judgment

High Courts31 May 2012Disposed Off

Prabhat Kumar Singh Vs Army College of Medical Sciences and Others

Delhi High Court · (2012) 05 DEL CK 0458

Read judgment

High Courts31 May 2012Allowed

Iffco Tokio General Insurance Co Ltd. Vs Smt. Vinod and Others Vinod and Others Vs Babar Bhan and Others

Delhi High Court · (2012) 05 DEL CK 0446

Read judgment

High Courts31 May 2012

Oriental Insurance Co Ltd Vs Hari Om Goel and Others

Delhi High Court · (2012) 05 DEL CK 0437

Fatal Accidents Act, 1855 — Section 1, 1A, 2

Read judgment

High Courts31 May 2012Disposed Off

Anita Chopra and Anr Vs State

Delhi High Court · (2012) 05 DEL CK 0428

Succession Act, 1925 — Section 370, 372

Read judgment

High Courts31 May 2012Dismissed

Krishan Kumar Vs Ravinder Narain and Others

Delhi High Court · (2012) 05 DEL CK 0425

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(1)(b), 100

Read judgment

High Courts31 May 2012Allowed

Promila and Others Vs Ram Babu and Others

Delhi High Court · (2012) 05 DEL CK 0380

Read judgment

High Courts31 May 2012Allowed

Sumitra Sharma and Another Vs National Insurance Co. Ltd. and Others

Delhi High Court · (2012) 05 DEL CK 0372

Read judgment

High Courts31 May 2012Dismissed

Dinesh Bhakta Shreshtha Vs MMTC Ltd. and Another

Delhi High Court · (2012) 05 DEL CK 0360

Limitation Act, 1963 — Section 17, 18Penal Code, 1860 (IPC) — Section 420

Read judgment

High Courts31 May 2012

United India Insurance Co. Ltd. Vs Satish Kumar and Others Satish Kumar and Others Vs United India Insurance Co. Ltd.

Delhi High Court · (2012) 05 DEL CK 0343

Motor Vehicles Act, 1988 — Section 147, 147(1), 217, 217(2), 217(2)(c)

Read judgment

High Courts31 May 2012

Sony Computer Entertainment Europe Ltd. Vs Harmeet Singh and Others

Delhi High Court · (2012) 51 PTC 419

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3

Read judgment

High Courts31 May 2012Allowed

State Vs Ajaj Ahemad

Delhi High Court · (2012) 05 DEL CK 0336

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Limitation Act, 1963 — Section 5

Read judgment

High Courts31 May 2012Dismissed

In The Matter of Rocky Dalal Vs University of Delhi and Others

Delhi High Court · (2012) 6 AD 245

Read judgment

High Courts31 May 2012Allowed

Rajinder Kumar Vs State and Others

Delhi High Court · (2012) 05 DEL CK 0326

Succession Act, 1925 — Section 276

Read judgment

High Courts31 May 2012

Oriental Insurance Co Ltd Vs Sudesh and Others

Delhi High Court · (2012) 05 DEL CK 0266

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8Motor Vehicles Act, 1988 — Section 163A

Read judgment

High Courts31 May 2012Allowed

Shashi Bhushan and Others Vs National Insurance Co. Ltd. and Others

Delhi High Court · (2012) 05 DEL CK 0265

Central Motor Vehicles Rules, 1989 — Rule 14, 2Motor Vehicles Act, 1988 — Section 149(2), 166, 170, 2(21)Penal Code, 1860 (IPC) — Section 279, 304A

Read judgment

High Courts31 May 2012

Delhi Development Authority Vs H.S. Khanna

Delhi High Court · (2012) 05 DEL CK 0261

Arbitration Act, 1940 — Section 11, 12, 30, 33, 5Arbitration and Conciliation Act, 1996 — Section 34

Read judgment

High Courts31 May 2012Dismissed

Sur Iron and Steel Company Private Limited. Vs ERA Construction (India) Limited

Delhi High Court · (2012) 4 ARBLR 147

Arbitration and Conciliation Act, 1996 — Section 34

Read judgment

High Courts30 May 2012Dismissed

Halcyon Asia Management Vs Hotel Blue Stone

Delhi High Court · (2012) 05 DEL CK 0601

Civil Procedure Code, 1908 (CPC) — Section 96

Read judgment

High Courts30 May 2012Dismissed

N.D.M.C. Vs Shri Sanjay Jaiswal

Delhi High Court · (2012) 05 DEL CK 0576

Civil Procedure Code, 1908 (CPC) — Section 96

Read judgment