High Courts01 Jun 2012Dismissed
Kanwar Deep Singh Sawhney and Others Vs Harish Chander and Others
Delhi High Court · (2012) 06 DEL CK 0016
Delhi Rent Control Act, 1958 — Section 14(1)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 149 of 305
High Courts01 Jun 2012
Anand Swaroop Vohra Vs Bhim Sen Bahri and Others
Delhi High Court · (2012) 06 DEL CK 0015
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Delhi Rent Control Act, 1958 — Section 14(1), 14A, 14B, 14C, 14D
High Courts01 Jun 2012Dismissed
R. Vasudevan Vs CBI
Delhi High Court · (2012) 06 DEL CK 0014
Criminal Procedure Code, 1973 (CrPC) — Section 219, 220, 31Penal Code, 1860 (IPC) — Section 120B, 302, 71Prevention of Corruption Act, 1988 — Section 12, 13(1)(c), 13(1)(d), 13(1)(e), 13(2)
High Courts01 Jun 2012Dismissed
Lt. Col. Sanjay Kashyap Vs Union of India and Another
Delhi High Court · (2012) 5 ILR Delhi 583
Constitution of India, 1950 — Article 226
High Courts01 Jun 2012
Rahuljee and Company Pvt. Ltd. Vs Income Tax Appellate Tribunal-I and Others
Delhi High Court · (2012) 208 TAXMAN 146
Income Tax Act, 1961 — Section 139(8), 209(1A), 215(1), 215(2), 215(5)
High Courts01 Jun 2012Allowed
Sh. Hansraj Vs Union of India and Others
Delhi High Court · (2012) 06 DEL CK 0011
Railway Protection Force Rules, 1987 — Rule 65, 65.2, 65.3
High Courts01 Jun 2012
Atul Kumar Sharma and Others Vs The Hon''ble High Court of Delhi and Others
Delhi High Court · (2012) 06 DEL CK 0010
Constitution of India, 1950 — Article 14, 16Delhi High Court Staff (Seniority) Rules, 1971 — Rule 5
High Courts01 Jun 2012
Registrar of Companies and Others Vs Dharmendra Kumar Garg and Another
Delhi High Court · (2012) 172 CompCas 412 : (2012) 114 SCL 457
Companies Act, 1956 — Section 118(1), 144(2), 163(2), 163(3), 196(2)Right to Information Act, 2005 — Section 2, 20, 20(1), 22, 3
High Courts01 Jun 2012
Sh. Anup Kumar Gupta Vs Union of India and Others
Delhi High Court · (2012) 06 DEL CK 0007
High Courts01 Jun 2012Dismissed
U.S. Rajora Vs C.K. Bedi (Deceased) Through Lrs
Delhi High Court · (2012) 4 ARBLR 153
Arbitration and Conciliation Act, 1996 — Section 11, 34
High Courts01 Jun 2012Allowed
NHRC and Another Vs Sheenu Saxena and Others
Delhi High Court · (2012) 06 DEL CK 0005
Constitution of India, 1950 — Article 12, 14, 141, 142, 16
High Courts01 Jun 2012
Suman Tuteja Vs Hindalco Industries Ltd
Delhi High Court · (2012) 4 LLJ 557 : (2012) LLR 902
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 12, 12(3)
High Courts01 Jun 2012Allowed
Ram Shree and Others Vs Jai Singh and Others
Delhi High Court · (2012) 06 DEL CK 0003
High Courts01 Jun 2012Dismissed
The New India Assurance Co. Ltd. Vs Suresh Kumar and Others
Delhi High Court · (2012) 06 DEL CK 0002
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 8, Order 41 Rule 27Delhi Motor Accidents Claims Tribunal Rules, 2008 — Rule 7
High Courts01 Jun 2012
AR Abdul Gaffar Vs Union of India and Others
Delhi High Court · (2012) 4 CTC 347 : (2013) 1 ILR Delhi 494
Administrative Tribunals Act, 1985 — Section 14Constitution of India, 1950 — Article 12, 226, 309, 32
High Courts31 May 2012Dismissed
Dr. R.R. Rana Vs State
Delhi High Court · (2012) 05 DEL CK 0600
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 397, 401Penal Code, 1860 (IPC) — Section 120B, 338, 420
High Courts31 May 2012Allowed
Indian Railway Construction CO. (Ircon) Vs Royal Forgings PVT. Ltd. and Anr
Delhi High Court · (2012) 05 DEL CK 0531
Arbitration and Conciliation Act, 1996 — Section 34, 34(2)
High Courts31 May 2012Dismissed
UOI and Another Vs V.S. Arora and Others
Delhi High Court · (2012) 8 AD 365
Constitution of India, 1950 — Article 14
High Courts31 May 2012Disposed Off
Pantaloon Retail India Pvt. Ltd Vs Amer Sports Malaysia Sdn Bhd and Another
Delhi High Court · (2012) 05 DEL CK 0510
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Contract Act, 1872 — Section 27
High Courts31 May 2012Dismissed
Kshitij Kumar Vs State and Others
Delhi High Court · (2012) 05 DEL CK 0496
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Protection of Women From Domestic Violence Act, 2005 — Section 12, 23, 29