High Courts30 May 2012Allowed
Arvind Kumar Vs State (NCT of Delhi)
Delhi High Court · (2012) 5 AD 591 : (2012) 3 JCC 1797
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 363, 364A, 365
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 151 of 305
High Courts30 May 2012Dismissed
State Vs Sumit Sher Singh Dagar Vs Sumit Saundal and Others
Delhi High Court · (2012) 05 DEL CK 0574
Criminal Procedure Code, 1973 (CrPC) — Section 313, 315, 372Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts30 May 2012
Hira Lal Sharma Vs Davinder Singh Lamba
Delhi High Court · (2012) 05 DEL CK 0556
Contract Act, 1872 — Section 51
High Courts30 May 2012Dismissed
Harpreet Singh Vs Harjeet Singh and Another
Delhi High Court · (2012) 5 AD 710
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts30 May 2012Disposed Off
Santra Vs State and Others
Delhi High Court · (2012) 5 AD 590 : (2012) 3 JCC 1807
Criminal Procedure Code, 1973 (CrPC) — Section 251, 401
High Courts30 May 2012Dismissed
Harish Chand Khurana Vs State
Delhi High Court · (2012) 8 AD 466
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 342, 428Evidence Act, 1872 — Section 114, 4Penal Code, 1860 (IPC) — Section 161, 165
High Courts30 May 2012Dismissed
Dr. Afzal Hussain and Others Vs Union of India and Others
Delhi High Court · (2012) 6 AD 302
High Courts30 May 2012Partly Allowed
Jasjiwan Kaur Vs ITO
Delhi High Court · (2012) 5 AD 525
Income Tax Act, 1961 — Section 56(2)
High Courts30 May 2012Dismissed
State Nct of Delhi Vs Ram Kumar
Delhi High Court · (2012) 05 DEL CK 0387
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
High Courts30 May 2012Disposed Off
Laxmi Devi and Others Vs Union of India
Delhi High Court · (2012) 05 DEL CK 0374
Railway Claims Tribunal Act, 1987 — Section 23
High Courts30 May 2012Allowed
Siheshwar Mahto and Others Vs Silakant Jha and Others
Delhi High Court · (2012) 05 DEL CK 0371
High Courts30 May 2012
Bajaj Allianz General Insurance Co Ltd Vs Meenakshi and Ors Meenakshi and Ors Vs Bajaj Allianz General Insurance Co Ltd
Delhi High Court · (2012) 05 DEL CK 0361
High Courts30 May 2012Disposed Off
Court on its Own Motion Vs Commissioner of Income Tax
Delhi High Court · (2012) 05 DEL CK 0353
Income Tax Act, 1961 — Section 143(1), 244A, 245
High Courts30 May 2012Dismissed
Banarsi Das Ram Avtar Vs Chandrakanta Agarwal and Another
Delhi High Court · (2012) 05 DEL CK 0315
Delhi Rent Control Act, 1958 — Section 14(1)(b)Slum Areas (Improvement and Clearance) Act, 1956 — Section 19
High Courts30 May 2012Dismissed
Dr. Amitabh Misra and Others Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0301
High Courts30 May 2012
M/S. Shri Ram Institute for Industrial Research Vs Rajesh Kumar Gandhi
Delhi High Court · (2012) 6 AD 249 : (2012) 193 DLT 531 : (2012) LLR 736
Industrial Disputes Act, 1947 — Section 17B
High Courts30 May 2012Allowed
Bharat Sanchar Nigam Limited Vs Himachal Futuristic Communications Limited
Delhi High Court · (2012) 5 AD 697 : (2012) 194 DLT 661
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 14Contract Act, 1872 — Section 28(3), 55, 62, 8
High Courts30 May 2012Allowed
Om Prakash @ Bablu, Arjun Singh @ Arjun, Ramjane @ Raja and Shahrukh @ Hashim Vs The State (Nct of Delhi)
Delhi High Court · (2012) 3 JCC 1708
Penal Code, 1860 (IPC) — Section 161, 300, 302, 304, 323
High Courts30 May 2012
Deepika Malhotra and Ors Vs Kanti Lal Jain
Delhi High Court · (2012) 195 DLT 37
Companies Act, 1956 — Section 2, 2(24), 262, 291, 292ACriminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138, 141, 141(1), 141(2), 142
High Courts30 May 2012Dismissed
Ex. Ct. Rajinder Singh Vs Union of India and Others
Delhi High Court · (2012) 5 ILR Delhi 542
Border Security Force Act, 1968 — Section 117, 20(a), 26, 33(a)Constitution of India, 1950 — Article 226