High Courts29 May 2012Dismissed
New India Assurance Co. Ltd. Vs Jai Ram and Others
Delhi High Court · (2012) 05 DEL CK 0327
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii)
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 153 of 305
High Courts29 May 2012Allowed
Manoj Kumar Singh Vs The National Capital Territory of Delhi and Others
Delhi High Court · (2012) 6 AD 1 : (2012) 192 DLT 557 : (2012) 193 ECR 343
Constitution of India, 1950 — Article 19(1)(g)Delhi Excise Act, 2009 — Section 33, 52, 52(2), 58, 59Punjab Excise Act, 1914 — Section 76, 76A, 78
High Courts29 May 2012Dismissed
M/S. Classic Bottle Caps (P) Ltd. Vs Usha Sinha and Others
Delhi High Court · (2012) 5 ILR Delhi 533 : (2012) LLR 738
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 25F
High Courts29 May 2012Dismissed
Ansal Housing and Construction Ltd in both up sames Vs AJB Developers (P) Ltd in both up sames
Delhi High Court · (2012) 8 AD 351 : (2012) 130 DRJ 383
Arbitration and Conciliation Act, 1996 — Section 11, 2(1), 9Civil Procedure Code, 1908 (CPC) — Section 16, 16(1), 20, 21Transfer of Property Act, 1882 — Section 55(1)
High Courts29 May 2012Dismissed
Harry''s Creations and Another Vs Enforcement Directorate and Another
Delhi High Court · (2012) 05 DEL CK 0252
Constitution of India, 1950 — Article 226Foreign Exchange Regulation Act, 1973 — Section 18(2), 50
High Courts29 May 2012Dismissed
Sh. Rakesh Kumar Vs The Union of India
Delhi High Court · (2012) 05 DEL CK 0229
Penal Code, 1860 (IPC) — Section 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts29 May 2012Dismissed
Ms. Sreeja K. Vs Union of India and Anr
Delhi High Court · (2013) LabIC 17
High Courts29 May 2012Dismissed
Lajpat Rai Vs Raman Jain
Delhi High Court · (2012) 05 DEL CK 0136
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts29 May 2012Dismissed
M/s. Jai Prakash Ankit Kumar and Others Vs State (NCT of Delhi) and Another
Delhi High Court · (2012) 05 DEL CK 0118
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138Punjab Registration Money Lenders Act, 1938 — Section 3
High Courts29 May 2012Dismissed
Ex. CT/GD Nakul Singh Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0117
Constitution of India, 1950 — Article 226Indo-Tibetan Border Police Force Act, 1992 — Section 30(4)(a), 43Penal Code, 1860 (IPC) — Section 302
High Courts29 May 2012Dismissed
Raghubar Dayal Om Prakash Vs Jai Kishan Rohtagi
Delhi High Court · (2012) 05 DEL CK 0098
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts29 May 2012Dismissed
Amar Singh Yadav Vs State
Delhi High Court · (2012) 5 AD 669
Criminal Procedure Code, 1973 (CrPC) — Section 406Penal Code, 1860 (IPC) — Section 120B, 302
High Courts29 May 2012Allowed
Harsh International (Khaini) Pvt. Ltd Vs Commissioner of Central Excise
Delhi High Court · (2012) 5 AD 554 : (2012) 193 DLT 68 : (2012) 281 ELT 714 : (2012) 36 STT 316
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 34
High Courts29 May 2012
Sandeep Singh and Others Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2012) 05 DEL CK 0050
High Courts28 May 2012Dismissed
All India Institute of Medical Sciences Vs Vikrant Bhuria
Delhi High Court · (2012) 05 DEL CK 0661
High Courts28 May 2012Dismissed
Beharilal Madanlal Jaipuria Vs Star Papers Mills Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0659
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Evidence Act, 1872 — Section 101, 61, 62, 64
High Courts28 May 2012
Avtar Singh Vs Bijender Singh and Another
Delhi High Court · (2012) 5 AD 468 : (2012) 130 DRJ 399 : (2013) 136 FLR 280 : (2012) LLR 1184
Workmens Compensation Act, 1923 — Section 2(1)(g), 2(1)(l), 2(l), 30, 4
High Courts28 May 2012
C.B. Joshi Vs National Institute of Health and Family Welfare P.L. Trakroo Vs National Institite of Health and Family Welefare and Another
Delhi High Court · (2012) 5 ILR Delhi 404
Administrative Tribunals Act, 1985 — Section 26University Grants Commission Act, 1956 — Section 2, 2(f), 3
High Courts28 May 2012
Commercial Toyota and Anr Vs Sh. Mukesh Gautam and Ors
Delhi High Court · (2012) 05 DEL CK 0555
Constitution of India, 1950 — Article 226Consumer Protection Act, 1986 — Section 24A