High Courts28 May 2012Allowed
Oriental Insurance Co. Ltd. Vs Baldev Raj Chib
Delhi High Court · (2012) 05 DEL CK 0554
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 41 Rule 33, 96
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 154 of 305
High Courts28 May 2012
Bajaj Allianz General Insurance Co Ltd Vs Haider Ali and Others
Delhi High Court · (2012) 05 DEL CK 0553
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii)
High Courts28 May 2012Dismissed
Joshi Technologies International Inc Vs Union of India and Others
Delhi High Court · (2013) 353 ITR 86
Income Tax Act, 1961 — Section 293(A), 3, 3(6), 32, 42Model Production Share Contract — Article 14.2.1, 15, 16, 16.2Parks Regulations Act, 1872 — Section 4, 9
High Courts28 May 2012Disposed Off
Acorus Unitech Wireless Private Ltd. and Another Vs Deputy Commissioner of Income Tax, Circle-1(1) Delhi
Delhi High Court · (2012) 345 ITR 228
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 139, 139(4), 143(1), 143(2), 147
High Courts28 May 2012Allowed
Dr. Chander Prakash Vs State (NCT of Delhi) and Another
Delhi High Court · (2013) CriLJ 448
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 173, 227, 228Penal Code, 1860 (IPC) — Section 279, 299, 304, 304A
High Courts28 May 2012Dismissed
Manoj Kumar Vs Jitender Jain
Delhi High Court · (2012) 05 DEL CK 0527
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts28 May 2012Allowed
Urmila Khairwal and Others Vs Liyakat Ali and Others
Delhi High Court · (2012) 05 DEL CK 0493
Motor Vehicles Act, 1988 — Section 166
High Courts28 May 2012Dismissed
Joshi Technologies International Inc. Vs Union of India and Others
Delhi High Court · (2013) 353 ITR 86
Income Tax Act, 1961 — Section 293A, 3, 32, 4, 42
High Courts28 May 2012Dismissed
Akhilesh Vs State NCT of Delhi
Delhi High Court · (2012) 7 AD 398
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 364A
High Courts28 May 2012Dismissed
Surinder Jain and Others Vs STATE and Others
Delhi High Court · (2012) 05 DEL CK 0413
High Courts28 May 2012Dismissed
New India Assurance Co. Ltd. Vs Jai Ram and Others
Delhi High Court · (2012) 05 DEL CK 0381
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(ii)
High Courts28 May 2012Dismissed
Akhlesh Vs State NCT of Delhi
Delhi High Court · (2012) 4 JCC 2327
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 364A
High Courts28 May 2012Dismissed
Commissioner of Income Tax - II Vs Manupatra Information Solutions
Delhi High Court · (2012) 05 DEL CK 0339
High Courts28 May 2012Dismissed
Ms. Ilaria Kapur Vs Sh. Rakesh Kapur and Ors
Delhi High Court · (2012) 5 AD 514 : (2012) 192 DLT 649
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 3, 4, 4(1)Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1, Order 32 Rule 4, Order 6 Rule 16, Order 7 Rule 11, Order 7 Rule 11(d)Depositories Act, 1996 — Section 10, 4, 4(3)
High Courts28 May 2012Allowed
Parvinder Singh Vs State
Delhi High Court · (2012) CriLJ 4668 : (2012) 3 JCC 1805
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 49, 7A
High Courts28 May 2012Allowed
Naresh @ Bahadur Vs State (Govt. Of NCT) of Delhi
Delhi High Court · (2012) 6 AD 403 : (2012) 3 JCC 2104
Penal Code, 1860 (IPC) — Section 120B, 302, 307, 34
High Courts28 May 2012Dismissed
Smt. Dayawati Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0312
High Courts28 May 2012Dismissed
Ex. N.K. Satbir Singh Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0308
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 145, 148, 302, 325, 506
High Courts28 May 2012Allowed
Narinder Kumar Vs State NCT of Delhi
Delhi High Court · (2012) 05 DEL CK 0257
Criminal Procedure Code, 1973 (CrPC) — Section 320Penal Code, 1860 (IPC) — Section 307, 323, 325, 34, 406
High Courts28 May 2012Allowed
Delhi Transport Corporation Vs Kishan Pal
Delhi High Court · (2012) 05 DEL CK 0253
Industrial Disputes Act, 1947 — Section 17BPersons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 47