High Courts25 May 2012
Oriental Insurance Co. Ltd. Vs Sandeep Tomar and Others Sandeep Tomar and Anr Vs Oriental Insurance CO LTD and Ors
Delhi High Court · (2012) 05 DEL CK 0535
Income Tax Act, 1961 — Section 168
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 156 of 305
High Courts25 May 2012Allowed
University Of Delhi Vs Suresh
Delhi High Court · (2012) 5 AD 711
Industrial Disputes Act, 1947 — Section 17B
High Courts25 May 2012Disposed Off
Pearl Engineering Co. Vs Commissioner of Central Excise
Delhi High Court · (2012) 284 ELT 161
Customs Act, 1962 — Section 3
High Courts25 May 2012Dismissed
Sandeep Tomar and Another Vs Oriental Insurance Co. Ltd and Others
Delhi High Court · (2012) 05 DEL CK 0344
Motor Vehicles Act, 1988 — Section 140, 163A, 166
High Courts25 May 2012Dismissed
Ahalavath Organics Ltd. Vs State Bank of Mysore
Delhi High Court · (2012) 194 DLT 698
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 480, 482Limitation Act, 1963 — Section 11, 14, 14(1), 14(2), 5
High Courts25 May 2012Dismissed
Brijesh Kumar Yadav Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0314
High Courts25 May 2012Dismissed
Dharmendra Kumar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0313
High Courts25 May 2012
Mallo Devi Vs Naraini Devi Thr. L.R''S
Delhi High Court · (2012) 190 DLT 382
Delhi Rent Control Act, 1958 — Section 14(1), 14D
High Courts25 May 2012Dismissed
ML Ravikrishna and Another Vs Suneja Sons
Delhi High Court · (2012) 05 DEL CK 0258
Arbitration and Conciliation Act, 1996 — Section 8
High Courts25 May 2012
Flight Centre Travels P. Ltd. Vs Rahul Nath and Others
Delhi High Court · (2012) 190 DLT 367 : (2012) 50 PTC 517
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 5 Rule 1, Order 5 Rule 2, Order 5 Rule 5Limitation Act, 1963 — Section 5
High Courts25 May 2012Dismissed
Ashok Anand Vs Raj Rani Anand and Others
Delhi High Court · (2012) 05 DEL CK 0255
Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 372
High Courts25 May 2012Dismissed
National Insurance Company Vs Salik Ram and Others
Delhi High Court · (2012) 05 DEL CK 0194
Motor Vehicles Act, 1988 — Section 163A
High Courts25 May 2012Allowed
Mohan Shyam Vs The State (NCT of Delhi)
Delhi High Court · (2012) 3 JCC 1523
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Motor Vehicles Act, 1988 — Section 133Penal Code, 1860 (IPC) — Section 279, 304A
High Courts25 May 2012Dismissed
Lt. Col. Shrawan Kumar Jaipuriyar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0145
Constitution of India, 1950 — Article 226
High Courts25 May 2012
K.K. Harihaloo Vs The Director, CBI
Delhi High Court · (2012) 3 JCC 1512
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 482
High Courts25 May 2012Dismissed
Dr. Krishan Verma and Others Vs State and Others
Delhi High Court · (2012) 6 AD 386
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 482, 483Penal Code, 1860 (IPC) — Section 34, 406, 498A
High Courts25 May 2012
Sugam Travel Corporation Vs Union of India and Another
Delhi High Court · (2012) 05 DEL CK 0119
Emigration Act, 1983 — Section 14(1), 14(1)(e), 23
High Courts25 May 2012Dismissed
Shambhoo Singh Verma Vs Triloki Nath Sharma
Delhi High Court · (2012) 05 DEL CK 0115
Delhi Rent Control Act, 1958 — Section 14(1)(e)
High Courts25 May 2012Dismissed
Abhilash Jain and Another Vs Surender Kumar Kalra
Delhi High Court · (2012) 6 AD 216 : (2012) 190 DLT 260 : (2012) 130 DRJ 649
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Constitution of India, 1950 — Article 227Delhi Rent Control Act, 1958 — Section 14, 14(1)(a), 14(1)(b), 14(2), 14(4)