High Courts25 May 2012
Commissioner of Income Tax Vs Vision INC
Delhi High Court · (2012) 195 DLT 276 : (2012) 208 TAXMAN 153
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17Income Tax Act, 1961 — Section 142(1), 143(1), 143(2), 143(3), 144
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 157 of 305
High Courts25 May 2012
New India Assurance Co Ltd Vs Krishna and Ors
Delhi High Court · (2013) 1 ILR Delhi 487
Motor Vehicles Act, 1988 — Section 145, 145(1), 147, 147(1), 147(1)(b)Workmens Compensation Act, 1923 — Section 4
High Courts25 May 2012Dismissed
Sky Land International Pvt. Ltd. Vs Kavita P Lalwani
Delhi High Court · (2012) 191 DLT 594 : (2013) 2 RCR(Rent) 260
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 4, Order 12 Rule 6, Order 12 Rule 6(1), Order 7 Rule 7, 30Commercial Documents Evidence Act, 1939 — Section 3Companies Act, 1956 — Section 51
High Courts24 May 2012Allowed
Ex. Constable Ashok Kumar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0670
Central Industrial Security Force Rules, 1969 — Rule 29(1), 34
High Courts24 May 2012Allowed
Central Board of Secondary Education Vs Sh. Anil Kumar Kathpal
Delhi High Court · (2012) 130 DRJ 293 : (2012) 3 KLT 47 SN
Right to Information Act, 2005 — Section 22, 8, 8(1)
High Courts24 May 2012Allowed
Om Prakash Vs Camy Enterprises
Delhi High Court · (2012) 5 AD 289 : (2012) 134 FLR 375 : (2012) LLR 727
High Courts24 May 2012Dismissed
Smt. Neeraj and Others Vs Shiv Charan and Others
Delhi High Court · (2012) 05 DEL CK 0547
Motor Vehicles Act, 1988 — Section 163A
High Courts24 May 2012Dismissed
M/s Lakhan Pal Shyam Kumar Vs M/s Ram Prasad Gupta and Another
Delhi High Court · (2012) 190 DLT 659 : (2012) 51 PTC 141 : (2013) 1 RCR(Criminal) 645
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, Order 7 Rule 11, 134, 20, 20(c)Copyright Act, 1957 — Section 20, 62, 62(2)Trade Marks Act, 1999 — Section 134, 134(2), 134(c), 142, 62
High Courts24 May 2012Dismissed
Dewan Chand Batra and Another Vs Harish Tandon
Delhi High Court · (2012) 130 DRJ 420
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 96Evidence Act, 1872 — Section 47, 73
High Courts24 May 2012Allowed
Mrs. Savida Sadh Vs Narender Pal Malik
Delhi High Court · (2012) 05 DEL CK 0504
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, 96
High Courts24 May 2012Disposed Off
Subash Chand Vs Gaini Ram and Others
Delhi High Court · (2012) 05 DEL CK 0460
Civil Procedure Code, 1908 (CPC) — Section 96Delhi Land Reforms Act, 1954 — Section 104, 13, 151, 185, 186
High Courts24 May 2012Allowed
R.A. Khemani Vs Union of India and Others
Delhi High Court · (2012) 190 DLT 616
High Courts24 May 2012Dismissed
Wasi @ Nadim (Mohd.) Vs State
Delhi High Court · (2012) 7 AD 354
Arms Act, 1959 — Section 25
High Courts24 May 2012Dismissed
Tauheed Khan Vs State
Delhi High Court · (2012) 4 JCC 2325
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts24 May 2012
Simrit Singh Vs State of Delhi and Others
Delhi High Court · (2012) 5 AD 707
Civil Procedure Code, 1908 (CPC) — Section 151Succession Act, 1925 — Section 222, 232, 276, 278
High Courts24 May 2012Allowed
Ganpati Infrabuild Pvt. Ltd. Vs Sudarshana Duggal and Another
Delhi High Court · (2012) 05 DEL CK 0310
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 10
High Courts24 May 2012Dismissed
Tilak Raj and Another Vs M/s Gora Mal Hari Ram P. Ltd.
Delhi High Court · (2012) 190 DLT 267 : (2012) 130 DRJ 697
Companies Act, 1956 — Section 397, 398Contract Act, 1872 — Section 202, 29
High Courts24 May 2012
T.K. Dhar Vs UOI and Another
Delhi High Court · (2012) 05 DEL CK 0146
Companies Act, 1956 — Section 205C, 205C(2), 205C(2)(c)Constitution of India, 1950 — Article 14, 226
High Courts24 May 2012
Social Jurist Vs Govt. of NCT of Delhi
Delhi High Court · (2012) 190 DLT 345
Right of Children to Free and Compulsory Education Act, 2009 — Section 12, 12(1)(c), 2(n)
High Courts24 May 2012Dismissed
Inderjeet Singh and Others Vs Punjab National Bank
Delhi High Court · (2012) 05 DEL CK 0128