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Delhi High Court judgments, 2012

6,099 judgments · page 158 of 305

High Courts23 May 2012Disposed Off

Satinder Kumar Vs State

Delhi High Court · (2012) 05 DEL CK 0518

Criminal Procedure Code, 1973 (CrPC) — Section 157, 428Penal Code, 1860 (IPC) — Section 141, 148, 299, 300, 302
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High Courts23 May 2012Dismissed

Munish Soni Vs Ravinder Kumar Jain

Delhi High Court · (2013) ALLMR(Cri) 223 : (2013) 1 Crimes 375 : (2012) 195 DLT 489 : (2013) 1 RCR(Criminal) 807

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 139
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High Courts23 May 2012Dismissed

Manish Jindal Vs State

Delhi High Court · (2012) 6 AD 156 : (2013) 1 Crimes 470 : (2012) 4 JCC 2691

Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 376, 506
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High Courts23 May 2012Dismissed

Vibhu Kumar Vs Kuldip Kaur

Delhi High Court · (2012) 05 DEL CK 0396

Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6Delhi Rent Control Act, 1958 — Section 14(1)(a), 38, 4(1)(a)Limitation Act, 1963 — Section 5
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