High Courts22 May 2012Dismissed
Rashmita Vs State and Ors
Delhi High Court · (2012) 8 AD 376 : (2012) 3 JCC 1531
Criminal Procedure Code, 1973 (CrPC) — Section 164, 439(2), 482Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 160 of 305
High Courts22 May 2012Dismissed
S.N. Terdal Vs The Secretary Department of Legal Affairs and Others
Delhi High Court · (2012) 05 DEL CK 0140
High Courts22 May 2012Dismissed
Smt. Sunita Vs Smt. Asha Rani
Delhi High Court · (2012) 05 DEL CK 0021
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 91, 92
High Courts22 May 2012Allowed
M.P. Sharma Vs Food Corporation of India and Or
Delhi High Court · (2012) 05 DEL CK 0020
High Courts22 May 2012Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Kusum and Others
Delhi High Court · (2012) 05 DEL CK 0014
Motor Vehicles Act, 1988 — Section 163A
High Courts21 May 2012Dismissed
Mehta Entertainment Inc. Vs Yashi Multimedia Pvt. Ltd.
Delhi High Court · (2012) 172 CompCas 335 : (2012) 114 SCL 13
Companies Act, 1956 — Section 433, 434, 439
High Courts21 May 2012
Mange Ram Bhardwaj Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0693
Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 10, 10(2)Ancient Monuments Preservation Act, 1904 — Section 13Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 2
High Courts21 May 2012
Randhir Singh Vs Financial Commissioner and Another
Delhi High Court · (2012) 194 DLT 178
Delhi Land Reforms Act, 1954 — Section 185, 81
High Courts21 May 2012Dismissed
Commissioner of Police and Anr Vs Shani Kumar
Delhi High Court · (2012) 05 DEL CK 0691
Penal Code, 1860 (IPC) — Section 307, 504, 506
High Courts21 May 2012
Commissioner of Income Tax Vs Havells India Ltd.
Delhi High Court · (2012) 5 AD 755 : (2012) 253 CTR 271 : (2013) 352 ITR 376 : (2012) 208 TAXMAN 114
Income Tax Act, 1961 — Section 195, 260A, 40, 9, 9(1)
High Courts21 May 2012Dismissed
Indian Council of Agricultural Research and Another Vs Ram Bilas Mehto and Others The Secretary, India Council of Agricultural Research and Another Vs Dharam Singh and Another
Delhi High Court · (2012) 05 DEL CK 0610
High Courts21 May 2012
Dr. B.N.Ray Vs Ramjas College and Others
Delhi High Court · (2012) 130 DRJ 277
Constitution of India, 1950 — Article 14
High Courts21 May 2012Allowed
National Insurance Co Ltd. Vs Shiv Kumari and Others
Delhi High Court · (2012) 05 DEL CK 0516
Motor Vehicles Act, 1988 — Section 14, 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts21 May 2012Allowed
National Insurance Co Ltd. Vs Vijay Rai and Others
Delhi High Court · (2012) 05 DEL CK 0515
Motor Vehicles Act, 1988 — Section 149(2), 149(2)(a)(i)(ii), 149(2)(a)(ii)
High Courts21 May 2012Dismissed
ICICI Lombard General Insurance Co Ltd. Vs Bijender Singh and Others
Delhi High Court · (2012) 130 DRJ 545
Motor Vehicles Act, 1988 — Section 147, 149(2), 149(2)(a), 149(2)(a)(i), 149(2)(a)(i)(c)
High Courts21 May 2012Disposed Off
Samasya Samadhan Manch (Non Government Organization) Vs Municipal Corporation of Delhi (North) and Others
Delhi High Court · (2012) 05 DEL CK 0513
Constitution of India, 1950 — Article 226
High Courts21 May 2012Disposed Off
The Management of Delhi Transport Corporation Vs Dhan Singh
Delhi High Court · (2012) 05 DEL CK 0509
High Courts21 May 2012Dismissed
Mohinder Malhotra Vs Ramesh Maheshwari
Delhi High Court · (2012) 05 DEL CK 0508
Constitution of India, 1950 — Article 227Slum Areas (Improvement and Clearance) Act, 1956 — Section 19, 19(1), 20
High Courts21 May 2012Disposed Off
Parveen Bansal Vs Tata Power Delhi Distribution Ltd.
Delhi High Court · (2012) 05 DEL CK 0507
High Courts21 May 2012Allowed
Nathu Lal Vs Sandeep Gulati and Others
Delhi High Court · (2012) 05 DEL CK 0506