High Courts21 May 2012
Sanjay Sharma and Others Vs Sentinal Construction Pvt. Ltd.
Delhi High Court · (2012) 05 DEL CK 0179
Transfer of Property Act, 1882 — Section 52
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 162 of 305
High Courts21 May 2012
Manoj Sharma Vs Reena Sharma and Others
Delhi High Court · (2013) 1 DMC 455 : (2012) 4 JCC 2412
Criminal Procedure Code, 1973 (CrPC) — Section 127, 482
High Courts21 May 2012
Ved Prakash and Others Vs Rajesh Gaur and Others
Delhi High Court · (2012) 05 DEL CK 0163
High Courts21 May 2012
Vandana Dheman and Others Vs Surinder Singh and Others
Delhi High Court · (2012) 05 DEL CK 0162
High Courts21 May 2012
Shiv Mandir Trust Vs Gopi Chand Rathi and Others Gopi Chand Rathi and Others Vs Shiv Mandir Trust
Delhi High Court · (2012) 05 DEL CK 0122
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 11, 92
High Courts18 May 2012Dismissed
M/s. J.K. Cement Works Vs Delhi Jal Board
Delhi High Court · (2012) 5 AD 168 : (2012) 189 DLT 587 : (2012) 130 DRJ 441
Arbitration Act, 1940 — Section 28, 30, 33
High Courts18 May 2012Dismissed
Darshan Devi Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0609
High Courts18 May 2012
Asha Rani Garg and Others Vs MCD and Another
Delhi High Court · (2012) 05 DEL CK 0585
Delhi Municipal Corporation Act, 1957 — Section 348
High Courts18 May 2012
Rohan Mehta Vs Shri V.K. Sharma and Others Reserve Bank of India Vs Ms JVG Finance Ltd.
Delhi High Court · (2012) 05 DEL CK 0581
High Courts18 May 2012
Ike S. Gill Vs Govind S. Gill and Another
Delhi High Court · (2012) 130 DRJ 208
Civil Procedure Code, 1908 (CPC) — Section 13Registration Act, 1908 — Section 35, 58, 61Specific Relief Act, 1963 — Section 13, 34, 42
High Courts18 May 2012Dismissed
Hardip Kaur Vs Kailash and Another
Delhi High Court · (2012) 193 DLT 168
Civil Procedure Code, 1908 (CPC) — Section 2(11), 30Contract Act, 1872 — Section 202, 4Evidence Act, 1872 — Section 121, 131, 148, 149, 165
High Courts18 May 2012Dismissed
Air India Ltd Vs Govt. Of India and Others
Delhi High Court · (2012) 130 DRJ 253
Constitution of India, 1950 — Article 136, 226, 32Industrial Disputes Act, 1947 — Section 10(1), 2, 25, 25(F)
High Courts18 May 2012Dismissed
United Biotech Pvt. Ltd. Vs Orchid Chemicals and Pharmaceuticals Ltd and Others
Delhi High Court · (2012) 5 ILR Delhi 325 : (2012) 50 PTC 433
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Trade and Merchandise Marks Act, 1958 — Section 111, 111(1)Trade Marks Act, 1999 — Section 107, 11, 11(1), 11(2), 111
High Courts18 May 2012
Gupta Perfumers (P) Ltd. Vs Income Tax Settlement Commission and Others
Delhi High Court · (2012) 253 CTR 573 : (2012) 348 ITR 86 : (2012) 209 TAXMAN 539
Finance Act, 2007 — Section 132(4)Income Tax Act, 1961 — Section 43B, 80I, 80IB
High Courts18 May 2012Dismissed
M/s Upvan Steel Tubes Pvt. Ltd. and Another Vs M/s Tube Investments of India Ltd.
Delhi High Court · (2012) 05 DEL CK 0530
Civil Procedure Code, 1908 (CPC) — Section 96Sales of Goods Act, 1930 — Section 41, 42
High Courts18 May 2012Allowed
Dhiraj Kumar and Another Vs Union of India and Another
Delhi High Court · (2012) 05 DEL CK 0512
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 11A, 25F, 6N
High Courts18 May 2012Allowed
Hira Lal Vs The State of Nct of Delhi
Delhi High Court · (2012) 4 AD 682 : (2012) 2 JCC 1311
Criminal Procedure Code, 1973 (CrPC) — Section 251, 397, 401Penal Code, 1860 (IPC) — Section 279, 304A
High Courts18 May 2012Dismissed
Jitender Kumar Vs Union of India and Another
Delhi High Court · (2012) 05 DEL CK 0474