High Courts18 May 2012Dismissed
Kishan Pal Singh Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0030
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 164 of 305
High Courts18 May 2012Dismissed
The Oriental Insurance Co. Ltd. Vs Meenakshi Khosla
Delhi High Court · (2012) 130 DRJ 319
High Courts18 May 2012
Mohinder Kumar Verma Vs Ld. District Judge-I and Session Judge, Tis Hazari Courts, Delhi and Another
Delhi High Court · (2012) 05 DEL CK 0018
High Courts18 May 2012Dismissed
Seema Tiwari Vs Preet Public Sr. Sec. School and Another
Delhi High Court · (2012) 05 DEL CK 0017
High Courts18 May 2012Dismissed
Nikhil Mondal Vs UOI and Others
Delhi High Court · (2012) 5 AD 474 : (2012) 194 DLT 681 : (2012) 3 JCC 1506
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 8(f)Constitution of India, 1950 — Article 21Customs Act, 1962 — Section 104, 108, 11, 135
High Courts17 May 2012Dismissed
Major Rajinder Singh Chimni Th Vs State (NCT of Delhi) and Others
Delhi High Court · (2012) 05 DEL CK 0679
Contempt of Courts Act, 1971 — Section 11, 12, 20Delhi Municipal Corporation Act, 1957 — Section 345A
High Courts17 May 2012Allowed
Ramesh Chander and Another Vs Kishore Singh and Others
Delhi High Court · (2012) 05 DEL CK 0566
High Courts17 May 2012Allowed
Krishan Kanta Marwah and Another Vs Reliance General Insurance Co. Ltd. and Others
Delhi High Court · (2012) 05 DEL CK 0565
High Courts17 May 2012Dismissed
Subhash Chander Vs D.D.A
Delhi High Court · (2012) 05 DEL CK 0552
Constitution of India, 1950 — Article 226
High Courts17 May 2012Disposed Off
Rajeev Saxena Vs DDA
Delhi High Court · (2012) 05 DEL CK 0486
Constitution of India, 1950 — Article 226
High Courts17 May 2012Allowed
Cement Corporation of India Ltd and Another Vs Shri D.B. Mathur and Another
Delhi High Court · (2013) LabIC 336 : (2013) LLR 273
High Courts17 May 2012Allowed
Constable Vipin Kumar Vs Union of India and Others
Delhi High Court · (2012) 05 DEL CK 0457
Border Security Force Act, 1968 — Section 117, 19, 20, 34, 35Border Security Force Rules, 1969 — Rule 143(4), 147, 160, 161(1), 85Constitution of India, 1950 — Article 14, 20, 226
High Courts17 May 2012Dismissed
Vimla Sethi Vs Anisuddin and Others
Delhi High Court · (2012) 05 DEL CK 0453
High Courts17 May 2012Allowed
Brijpal Singh Teotia and Another Vs New India Assurance Co Ltd and Others
Delhi High Court · (2012) 05 DEL CK 0438
High Courts17 May 2012Dismissed
Fantasy Fashion Vs Asim Kumar Sinha
Delhi High Court · (2013) 1 JCC 29 : (2012) 1 JCC 29
Criminal Procedure Code, 1973 (CrPC) — Section 251, 311, 465, 482, 91Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 May 2012Disposed Off
Essel Shyam Communication Ltd. Vs Commissioner of Income Tax Commissioner of Income Tax Vs Essel Shyam Communication Ltd.
Delhi High Court · (2013) 212 TAXMAN 328
Income Tax Act, 1961 — Section 115JB, 28, 29, 30, 31, 31
High Courts17 May 2012Disposed Off
Shri Gulshan Sethi and Another Vs Rajan Dhall and Others
Delhi High Court · (2012) 131 DRJ 492
Constitution of India, 1950 — Article 226
High Courts17 May 2012
C.I.T Vs Telsuo Mitera
Delhi High Court · (2013) 261 CTR 352 : (2012) 345 ITR 256 : (2012) 208 TAXMAN 344
Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3GEmployees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 6CIncome Tax Act, 1961 — Section 10(10CC), 15, 154, 16, 17
High Courts17 May 2012Allowed
Smt. Bimla Devi and Others Vs Baljeet Singh and Others
Delhi High Court · (2012) 05 DEL CK 0342