High Courts18 May 2012Allowed
Kiran and Others Vs B.L. Jasmera and Others
Delhi High Court · (2012) 05 DEL CK 0470
COURT ARCHIVE
Delhi High Court judgments, 2012
6,099 judgments · page 163 of 305
High Courts18 May 2012Allowed
Mrs. Harmit Kaur Vs Ajit Singh and Others
Delhi High Court · (2012) 05 DEL CK 0406
High Courts18 May 2012Dismissed
Indra Nagarajan Vs Rajiv Sood and Another
Delhi High Court · (2012) 05 DEL CK 0390
High Courts18 May 2012Dismissed
Gopal and Another Vs State and Another
Delhi High Court · (2012) 3 JCC 1741
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 34
High Courts18 May 2012Dismissed
S. Minz Vs Madhu Bala Gupta
Delhi High Court · (2012) 5 AD 753
Evidence Act, 1872 — Section 45Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 May 2012Dismissed
C.V. Madan Vs CBI
Delhi High Court · (2012) 3 JCC 1534
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120B, 420Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts18 May 2012Dismissed
In Re: In The Matter of Utility Engg. (I) Ltd.
Delhi High Court · (2012) 115 SCL 304
Companies Act, 1956 — Section 457(2E)Contract Act, 1872 — Section 5
High Courts18 May 2012Dismissed
Shamimuddin Vs Babu Lal
Delhi High Court · (2012) 05 DEL CK 0224
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts18 May 2012Dismissed
Inderjeet Vs State Govt of Nct of Delhi
Delhi High Court · (2012) 05 DEL CK 0110
Prevention of Food Adulteration Act, 1954 — Section 16(1), 7
High Courts18 May 2012Dismissed
Salma Vs Nanhey Miyan @ Naseem Khan
Delhi High Court · (2012) 05 DEL CK 0091
Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B
High Courts18 May 2012Dismissed
Indiabulls Financial Services Limited (India) Vs Amaprop Limited (Cayman Islands) and Anr
Delhi High Court · (2012) 192 DLT 338
Arbitration and Conciliation Act, 1996 — Section 12, 12, 12, 13, 2(1)Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11International Chamber of Commerce Arbitration Rules, 1998 — Rule 57(2)
High Courts18 May 2012
UOI and Others Vs Master Karan Thr. His Next Friend/Father Suraj Bhan
Delhi High Court · (2012) 05 DEL CK 0077
High Courts18 May 2012Dismissed
Rajender Verma Vs Ashok malik
Delhi High Court · (2012) 05 DEL CK 0070
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 2Criminal Procedure Code, 1973 (CrPC) — Section 313, 349, 482, 91Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts18 May 2012
Santosh Malhotra Vs Ved Prakash Malhotra and Others
Delhi High Court · (2012) 5 ILR Delhi 518 : (2012) 2 JCC 1325
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482Hindu Marriage Act, 1955 — Section 24
High Courts18 May 2012Dismissed
Azad Singh Vs Delhi Tourism and Transportation Development Corporation Ltd
Delhi High Court · (2012) 2 JCC 1329
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14(11), 14(16), 14(8)
High Courts18 May 2012Allowed
Chander Dutt Vs Nehru Yuva Kendra Sangathan
Delhi High Court · (2012) 05 DEL CK 0067
Constitution of India, 1950 — Article 14, 16
High Courts18 May 2012
Samaj Sudhar Samiti Harkesh Nagar (Regd) Vs Govt. of (NCT) of Delhi and Ors
Delhi High Court · (2012) 05 DEL CK 0066
Constitution of India, 1950 — Article 226Delhi Municipal Corporation Act, 1957 — Section 2(44)
High Courts18 May 2012
Inderpal Singh Vs The State and Another
Delhi High Court · (2012) 3 JCC 1548 : (2012) 2 JCC 1341
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 146, 146(1), 482
High Courts18 May 2012Dismissed
UOI and Others Vs Balwinder Singh and Another
Delhi High Court · (2012) 5 AD 377 : (2012) 193 DLT 332 : (2012) 130 DRJ 151
Constitution of India, 1950 — Article 14, 21Penal Code, 1860 (IPC) — Section 419, 420, 468, 471
High Courts18 May 2012Allowed
Krishan Gopal Vs Union of India and Others
Delhi High Court · (2012) 8 AD 379 : (2012) 130 DRJ 170
Constitution of India, 1950 — Article 14Delhi University Act, 1922 — Section 2