High Courts07 Jan 2011
Mohd. Usman @ Sonu Vs State (NCT) of Delhi
Delhi High Court · (2011) 2 JCC 1338
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 134
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 265 of 268
High Courts07 Jan 2011
Om Prakash and Co. Vs M.C.D and Others
Delhi High Court · (2011) 01 DEL CK 0063
Constitution of India, 1950 — Article 14
High Courts07 Jan 2011Dismissed
Anand Auto Craft Centre Vs The Regional Manager Engineering Export Promotion Council
Delhi High Court · (2011) 270 ELT 195
High Courts07 Jan 2011
State Vs Satvir Singh
Delhi High Court · (2011) 1 AD 727 : (2011) 176 DLT 556 : (2011) 1 JCC 373
High Courts07 Jan 2011Dismissed
Jiwan Dass (since deceased) through L.Rs Vs Bhola Nath and Others
Delhi High Court · (2011) 179 DLT 132
High Courts07 Jan 2011Dismissed
Sanjay and Others Vs Employees State Insurance Corporation (ESIC)
Delhi High Court · (2011) 01 DEL CK 0007
High Courts06 Jan 2011Dismissed
Greaves Cotton Ltd. Vs Govt. of N.C.T. of Delhi and Others
Delhi High Court · (2011) 3 LLJ 668 : (2011) LLR 315
Constitution of India, 1950 — Article 226, 227
High Courts06 Jan 2011Dismissed
C. Gopala Krishna Vs Bureau of Indian Standards and Others
Delhi High Court · (2011) 01 DEL CK 0496
Constitution of India, 1950 — Article 226
High Courts06 Jan 2011
S. Raju Aiyer Vs Jawaharlal Nehru University and Others
Delhi High Court · (2011) 01 DEL CK 0479
High Courts06 Jan 2011Dismissed
Balwan Singh Vs Delhi Development Authority
Delhi High Court · (2011) 177 DLT 328
Delhi Development Act, 1957 — Section 12(1), 30
High Courts06 Jan 2011Dismissed
Commissioner of Income Tax Vs Preeti N. Aggarawala
Delhi High Court · (2011) 1 AD 769
High Courts06 Jan 2011
Commissioner of Income Tax Vs Jai Drinks (P) Ltd.
Delhi High Court · (2011) 242 CTR 505 : (2011) 179 DLT 771 : (2011) 336 ITR 383 : (2011) 198 TAXMAN 271
Income Tax Act, 1961 — Section 133A, 194H, 201(1), 201(1A), 260A
High Courts06 Jan 2011Dismissed
Ram Jane Vs The State (Govt. of NCT) Delhi Surender Singh Yadav Vs The State
Delhi High Court · (2011) 01 DEL CK 0429
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307
High Courts06 Jan 2011Dismissed
Hans Raj Batra Vs Kalka Prasad Aggarwal and Others
Delhi High Court · (2011) 01 DEL CK 0378
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 16Rent Control Act, 1958 — Section 50
High Courts06 Jan 2011
Central Informatiion Commission Vs Department of Posts and Others
Delhi High Court · (2011) 177 DLT 257 : (2011) 2 RCR(Civil) 199
High Courts06 Jan 2011Dismissed
Delhi Development Authority Vs Jayshree Bagley and Another
Delhi High Court · (2011) 180 DLT 39 : (2011) 6 RCR(Civil) 129
High Courts06 Jan 2011Dismissed
Govt. of NCT of Delhi and Others Vs Sh. Krishan Kumar and Others
Delhi High Court · (2011) 01 DEL CK 0307
Constitution of India, 1950 — Article 226
High Courts06 Jan 2011
Global Educational and Social Trust Vs Guru Gobind Singh Indraprastha University and Another
Delhi High Court · (2011) 179 DLT 493
High Courts06 Jan 2011Allowed
Shankar Chauhan Vs Sunil Kumar Goel
Delhi High Court · (2011) 2 AD 283 : (2011) 178 DLT 304
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 114
High Courts06 Jan 2011
Union of India (UOI) and Another Vs Shri Satish Nandan
Delhi High Court · (2011) 176 DLT 406 : (2012) 1 SLJ 273