COURT ARCHIVE

Delhi High Court judgments, 2011

5,350 judgments · page 268 of 268

High Courts03 Jan 2011

The Council of the Institute of Chartered Accountants of India Vs Shri D.R. Bahl and Another

Delhi High Court · (2011) 177 DLT 332 : (2011) 197 TAXMAN 19

High Courts03 Jan 2011Dismissed

Delhi High Court · (2011) 11 TAXMAN 356

Income Tax Act, 1961 — Section 260A, 28, 36(1)(iii), 37

High Courts03 Jan 2011Disposed Off

Delhi High Court · (2011) 01 DEL CK 0431

High Courts03 Jan 2011Dismissed

Delhi High Court · (2011) 177 DLT 743

Civil Procedure Code, 1908 (CPC) — Section 96Delhi Land Reforms Act, 1954 — Section 32, 38, 45

High Courts03 Jan 2011

Delhi High Court · (2011) 01 DEL CK 0324

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 33(2)

High Courts03 Jan 2011

Delhi High Court · (2011) 331 ITR 502 : (2011) 200 TAXMAN 39

High Courts03 Jan 2011Dismissed

Delhi High Court · (2011) 01 DEL CK 0148

High Courts03 Jan 2011Allowed

Delhi High Court · (2011) 1 AD 664 : (2011) 177 DLT 144 : (2011) 121 DRJ 745 : (2011) 2 ILR Delhi 115

High Courts03 Jan 2011Dismissed

Delhi High Court · (2011) 01 DEL CK 0084

Civil Procedure Code, 1908 (CPC) — Section 96

High Courts03 Jan 2011Dismissed

Delhi High Court · (2011) 01 DEL CK 0010

Constitution of India, 1950 — Article 226