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Delhi High Court judgments, 2011

5,350 judgments · page 266 of 268

High Courts06 Jan 2011Allowed

Ramesh Chander Arora Vs Kashmir Saree Kendra

Delhi High Court · (2011) 1 ARBLR 232 : (2011) 176 DLT 565

Arbitration and Conciliation Act, 1996 — Section 16, 16, 34(2)Partnership Act, 1932 — Section 56, 69Presidency Small Cause Courts Act, 1882 — Section 19
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High Courts04 Jan 2011Dismissed

Bhola Nath Vij Vs Kanwar Karan Singh

Delhi High Court · (2011) 176 DLT 390 : (2011) 121 DRJ 584

Constitution of India, 1950 — Article 100(1), 19(1), 83(1)Evidence Act, 1872 — Section 103, 106Representation of the People Act, 1951 — Section 100, 101, 33, 33A, 80A
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