High Courts07 Jan 2011Allowed
Om Prakash Alias Kalia Vs State
Delhi High Court · (2011) 1 AD 700 : (2011) 1 JCC 391
Penal Code, 1860 (IPC) — Section 363, 366, 368, 376
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 264 of 268
High Courts07 Jan 2011Allowed
Management of Apparel Export Promotion Council Vs Surya Prakash
Delhi High Court · (2011) 178 DLT 624 : (2011) 128 FLR 1086 : (2011) 3 ILR Delhi 464 : (2011) 3 LLJ 335 : (2011) LLR 333
High Courts07 Jan 2011Allowed
Kareemul Hajazi Vs State of NCT of Delhi and Others
Delhi High Court · (2011) 1 JCC 500
High Courts07 Jan 2011Dismissed
M. Sons Enterprises Pvt. Ltd. and Another Vs Shri Suresh Jagasia and Another
Delhi High Court · (2011) 123 DRJ 266
High Courts07 Jan 2011
Narender Kumar Chawla Vs State and Others
Delhi High Court · (2011) 1 AD 573 : (2011) 1 JCC 320
High Courts07 Jan 2011Dismissed
Nahar Singh, Ex. Lance Naik Vs CISF and Others
Delhi High Court · (2011) 01 DEL CK 0243
High Courts07 Jan 2011Allowed
Ggsip University Vs Dhruv Singhal and Another
Delhi High Court · (2011) 176 DLT 550
High Courts07 Jan 2011
Indian Potash Limited Vs Bohra Industries Ltd.
Delhi High Court · (2011) 1 ARBLR 195 : (2011) 177 DLT 178 : (2011) 121 DRJ 601
High Courts07 Jan 2011Allowed
Sh. Ashok kumar Chadha Vs Union of India (UOI) and Others
Delhi High Court · (2011) 177 DLT 675 : (2011) 4 LLJ 347
High Courts07 Jan 2011Dismissed
Ramanand Amit Vs Ruhi Ramanand
Delhi High Court · (2011) 1 AD 752 : (2011) 2 RCR(Criminal) 233
High Courts07 Jan 2011
Roop Chand Vs State (CBI)
Delhi High Court · (2011) 1 AD 504 : (2011) 176 DLT 582 : (2011) 176 DLT 577 : (2011) 1 JCC 386 : (2011) 1 RCR(Criminal) 703 : (2011) 1 RCR(Criminal) 703
High Courts07 Jan 2011Dismissed
Uttam Sucrotech International (P) Limited Vs Union of India (UOI) and Another
Delhi High Court · (2011) 184 ECR 90 : (2011) 2 ILR Delhi 160
High Courts07 Jan 2011
Swapan Kumar Mandal Vs N.C.T of Delhi
Delhi High Court · (2011) 1 AD 575 : (2011) 123 DRJ 306 : (2011) 1 JCC 381
High Courts07 Jan 2011Dismissed
Chattar Singh Vs Subhash and Others
Delhi High Court · (2011) 176 DLT 536 : (2011) 123 DRJ 257 : (2011) 2 ILR Delhi 470
High Courts07 Jan 2011Dismissed
Design Atelier Vs Loh Vanijya (P) Ltd.
Delhi High Court · (2011) 123 DRJ 340
High Courts07 Jan 2011
A.G.R. Investment Ltd. Vs Addl. Commissioner of Income Tax and Another
Delhi High Court · (2011) 239 CTR 378 : (2011) 176 DLT 703 : (2011) 5 ILR Delhi 1 : (2011) 333 ITR 146 : (2011) 197 TAXMAN 177
High Courts07 Jan 2011Allowed
Dr. Mohammad Rizwanul Haque Vs Central Wakf Council and Others
Delhi High Court · (2011) 176 DLT 753 : (2011) 121 DRJ 710 : (2011) 3 ILR Delhi 1
High Courts07 Jan 2011
Gulab Singh Vs Hari Singh and Others Har Chain Singh Vs DDA and Others
Delhi High Court · (2011) 177 DLT 21