High Courts10 Jan 2011Dismissed
Juggilal Kamlapat Jute Mills Company Limited Vs Union of India (UOI) and Others
Delhi High Court · (2011) 176 DLT 620
Essential Commodities Act, 1955 — Section 7
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 263 of 268
High Courts10 Jan 2011Dismissed
Shri Pal Singh Vs Shri Dharshan Singh
Delhi High Court · (2011) 176 DLT 719
High Courts10 Jan 2011Allowed
Shankar Lal @ Gauri Shankar Gupta and Another Vs State
Delhi High Court · (2011) 4 ILR Delhi 480 : (2011) 2 JCC 781
High Courts10 Jan 2011
Delhi Admn. Vs Jai Prakash and Another
Delhi High Court · (2011) 177 DLT 745 : (2011) 122 DRJ 146
High Courts10 Jan 2011Dismissed
D.T.C. Vs Prem Chand Ex. Sweeper
Delhi High Court · (2011) 176 DLT 476 : (2011) 3 LLJ 213
High Courts10 Jan 2011Dismissed
Shri Sanatan Dharam Sabha Vs Sh. Chander bhan (Since Deceased) through L.Rs.
Delhi High Court · (2011) 1 AD 721 : (2011) 179 DLT 372 : (2011) 2 ILR Delhi 175
High Courts10 Jan 2011
Allied Fruits and Florists Pvt. Ltd. and Another Vs NDMC and Another
Delhi High Court · (2011) 180 DLT 60 : (2011) 6 RCR(Civil) 226
High Courts10 Jan 2011Dismissed
Birender Pal Singh @ Varinder Pal Vs State
Delhi High Court · (2011) 1 AD 457
High Courts10 Jan 2011Allowed
Saipem Triune Engineering Pvt. Ltd. Vs Indian Oil Petronas Pvt. Ltd.
Delhi High Court · (2011) 2 AD 276 : (2011) 1 ARBLR 209 : (2011) 2 BC 452 : (2011) 176 DLT 492 : (2011) 123 DRJ 283
High Courts07 Jan 2011Dismissed
Shri Bhupinder Singh Vs Shri Mahavir Singh and Others
Delhi High Court · (2011) 121 DRJ 645 : (2011) 2 ILR Delhi 150
High Courts07 Jan 2011Dismissed
Binod Engineering and Mechanical Works Vs Union of India (UOI) and Another
Delhi High Court · (2011) 01 DEL CK 0445
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 114Limitation Act, 1963 — Section 5
High Courts07 Jan 2011Dismissed
Subhash Chand Vs State
Delhi High Court · (2011) 01 DEL CK 0423
Criminal Procedure Code, 1973 (CrPC) — Section 378, 378(1), 378(1)(a), 378(4), 482
High Courts07 Jan 2011Dismissed
Sanjay Kumar Vs Employees State Insurance Corporation (ESIC)
Delhi High Court · (2011) 01 DEL CK 0421
High Courts07 Jan 2011Dismissed
Surinder Singh Vs Union of India (UOI) and Others
Delhi High Court · (2011) 01 DEL CK 0404
Constitution of India, 1950 — Article 14, 31BForeign Exchange Management Act, 1999 — Section 49(4)Foreign Exchange Regulation Act, 1973 — Section 18(2), 18(3)
High Courts07 Jan 2011
Indofill Organic Industries Ltd. Vs Mr. Amar Vakil and Others
Delhi High Court · (2011) 46 PTC 395
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3
High Courts07 Jan 2011Dismissed
RPFC Vs Salwan Furnishing
Delhi High Court · (2011) 179 DLT 191
Constitution of India, 1950 — Article 136, 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 16, 16(1), 7A
High Courts07 Jan 2011Dismissed
Sh. Sanjay Kumar Sharma Vs Smt. Santosh and Others
Delhi High Court · (2011) 176 DLT 575
High Courts07 Jan 2011
Delhi Development Authority and Another Vs Smt. Laxmi Khurana
Delhi High Court · (2011) 01 DEL CK 0331
High Courts07 Jan 2011
Ultra Marine Air Aids Pvt. Ltd. Vs Inspecting Assistant Commissioner
Delhi High Court · (2011) 176 DLT 586 : (2011) 332 ITR 273 : (2011) 201 TAXMAN 69
High Courts07 Jan 2011Dismissed
Sunil Vs The State (Govt. of Nct)
Delhi High Court · (2011) 01 DEL CK 0311