High Courts11 Jan 2011
Shri Narender Gupta Vs Reliance Polycrete Ltd. and Others
Delhi High Court · (2011) 2 BC 477 : (2011) 178 DLT 196 : (2011) 2 ILR Delhi 229
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 262 of 268
High Courts11 Jan 2011Allowed
Sarwan Singh Alias Guru Vs State
Delhi High Court · (2011) 2 AD 523 : (2011) 123 DRJ 290 : (2011) 1 JCC 409
High Courts11 Jan 2011Dismissed
Vikram Enterprises Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 01 DEL CK 0236
High Courts11 Jan 2011Allowed
Mohd Sultan Vs Delhi Development Authority
Delhi High Court · (2011) 176 DLT 788
High Courts11 Jan 2011Dismissed
Payal International Ltd. Vs Sardanas Art Centre Pvt. Ltd.
Delhi High Court · (2011) 01 DEL CK 0196
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1
High Courts11 Jan 2011Dismissed
AEPC VRS Employees Union and Others Vs Apparel Export Promotion Council
Delhi High Court · (2011) 01 DEL CK 0182
High Courts11 Jan 2011Dismissed
Uddam Singh Jain Charitable Trust Vs New Delhi Municipal Council
Delhi High Court · (2011) 01 DEL CK 0123
High Courts11 Jan 2011Dismissed
Sh. Chitrasen Gautam Vs Jawaharlal Nehru University and Others
Delhi High Court · (2011) 01 DEL CK 0083
High Courts11 Jan 2011Dismissed
Smt. Manju Vs Sh. Mustafa Mastan and Others
Delhi High Court · (2011) 01 DEL CK 0081
Criminal Procedure Code, 1973 (CrPC) — Section 313, 401Penal Code, 1860 (IPC) — Section 307, 34
High Courts11 Jan 2011
India Trade Promotion Organisation and Another Vs P.K. Jindal and Another
Delhi High Court · (2011) 01 DEL CK 0037
Constitution of India, 1950 — Article 226ITPO Employees (Conduct Discipline and Appeal) Rules — Rule 23B, 27
High Courts11 Jan 2011Dismissed
Penn Racquet Sports Vs Mayor International Ltd.
Delhi High Court · (2011) 1 ARBLR 244 : (2011) 177 DLT 474 : (2011) 122 DRJ 117 : (2011) 2 ILR Delhi 181
High Courts10 Jan 2011Allowed
University of Delhi and Another Vs Vandana Kandari and Another
Delhi High Court · (2011) 176 DLT 784 : (2012) 1 SLJ 278
High Courts10 Jan 2011Allowed
Union of India (UOI) Vs Claridges Hotel Pvt. Ltd. and Others
Delhi High Court · (2011) 01 DEL CK 0495
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Jan 2011Dismissed
Punjab National Bank Vs Delhi Properties
Delhi High Court · (2011) 01 DEL CK 0478
Transfer of Property Act, 1882 — Section 106
High Courts10 Jan 2011Dismissed
Rajinder Kumar Arora Vs Air Liquide India Holding Pvt. Ltd. and Others
Delhi High Court · (2011) 01 DEL CK 0465
Industrial Disputes Act, 1947 — Section 2
High Courts10 Jan 2011Dismissed
N.S. Atwal Vs Jindal Steel and Power Ltd.
Delhi High Court · (2011) 178 DLT 454
Arbitration and Conciliation Act, 1996 — Section 11, 11(5), 11(6), 11(7), 2Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 47 Rule 1, 151Constitution of India, 1950 — Article 136, 137, 226
High Courts10 Jan 2011
B. Mansukhlal and Company Vs Employees'' Provident Fund Organisation and Others
Delhi High Court · (2011) 3 LLJ 712 : (2011) LLR 240
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A
High Courts10 Jan 2011
Dr. Sunil Fakay Vs Government of NCT of Delhi, Directorate of Family Welfare and Others
Delhi High Court · (2011) 3 Crimes 787 : (2011) 176 DLT 613
Penal Code, 1860 (IPC) — Section 34, 384
High Courts10 Jan 2011
VLS Finance Ltd. and Others Vs Assistant Commissioner of Income Tax and Another
Delhi High Court · (2011) 331 ITR 131
Income Tax Act, 1961 — Section 132, 143, 148, 154, 245C