High Courts12 Jan 2011
Court on its Own Motion Vs Union of India (UOI) and Others
Delhi High Court · (2012) ACJ 1520 : (2011) 176 DLT 549
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 261 of 268
High Courts12 Jan 2011Allowed
Shri Phool Singh Vs Delhi Transport Corporation
Delhi High Court · (2011) 176 DLT 608
High Courts12 Jan 2011Allowed
Sucheta Zutshi Nee Pandita Vs Pankaj Pandita
Delhi High Court · (2011) 177 DLT 156 : (2011) 1 DMC 558 : (2011) 2 JCC 1263
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 24
High Courts12 Jan 2011Dismissed
Globe Detective Agency (P) Ltd. Vs Presiding Officer Industrial Tribunal No. III and Another
Delhi High Court · (2011) 2 AD 384 : (2011) 180 DLT 54 : (2011) 131 FLR 98 : (2011) 3 ILR Delhi 44 : (2011) 3 LLJ 539 : (2011) LLR 236
High Courts12 Jan 2011Dismissed
Malkhan Singh Vs Union of India (UOI)
Delhi High Court · (2011) 176 DLT 604 : (2012) 2 SLJ 44
High Courts12 Jan 2011Dismissed
Bajaj Allianz General Vs Ashok Sarin and Anil Sarin and Others
Delhi High Court · (2011) 1 ARBLR 309 : (2011) 176 DLT 773 : (2011) 121 DRJ 633
High Courts12 Jan 2011Dismissed
Vivek Metal Industries Vs P.O.L.C and Others
Delhi High Court · (2011) 3 LLJ 714 : (2011) LLR 239
High Courts12 Jan 2011Dismissed
Shri Hira Lal Vs Shri Bhagwati Prasad and Others
Delhi High Court · (2011) 01 DEL CK 0017
High Courts11 Jan 2011Dismissed
Smt. Ashma Niyazi Vs Smt. Nazma Zubair and Others
Delhi High Court · (2011) 01 DEL CK 0511
High Courts11 Jan 2011Dismissed
Delhi Development Authority Vs Gautam Hospital and Another
Delhi High Court · (2011) 1 AD 501 : (2011) 176 DLT 504 : (2011) 1 JCC 402
High Courts11 Jan 2011
Bal Krishan Vohra Vs Delhi Deveopment Authority
Delhi High Court · (2011) 177 DLT 521
High Courts11 Jan 2011Dismissed
Manager, Shri Sanatan Dharam Saraswati Bal Mandir School and Another Vs Shri K.P. Bansal and Others
Delhi High Court · (2011) 3 AD 614 : (2011) 179 DLT 211 : (2011) 2 ILR Delhi 209 : (2011) LLR 605
Constitution of India, 1950 — Article 311Delhi School Education Act, 1973 — Section 25Delhi School Education Rules, 1973 — Rule 114A, 17, 23
High Courts11 Jan 2011Allowed
Bimla Gupta and Others Vs Ess Gee Transport P. Ltd. and Others
Delhi High Court · (2011) 5 AD 818 : (2011) 124 DRJ 585
High Courts11 Jan 2011
Ms. Zeenat Insaf Vs Dr. Sudhansu Bhattacharya
Delhi High Court · (2011) 01 DEL CK 0393
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Jan 2011Dismissed
Maharaja Agrasen Institute of Technology Vs Director, Higher Education and Others
Delhi High Court · (2011) 178 DLT 307
Delhi Professional Colleges or Institutions (Prohibition of Capitation Fee Regulation of Admission Fixation of Non-Exploitative Fee and other Measures to Ensures Equity and Excellence) Act, 2007 — Section 13, 14, 18, 19(1), 3
High Courts11 Jan 2011Dismissed
Punchip Associates P. Ltd. and Others Vs S. Rajdev Singh Decd. and Others
Delhi High Court · (2011) 3 ILR Delhi 31
Delhi Rent Control Act, 1958 — Section 14(1), 3(6)Transfer of Property Act, 1882 — Section 106
High Courts11 Jan 2011Dismissed
Punjab and Sind Bank Vs Shri Gurmukh Singh (since deceased) and Others
Delhi High Court · (2011) 01 DEL CK 0355
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7, 96Delhi Rent Control Act, 1958 — Section 21
High Courts11 Jan 2011
Delhi Transport Corporation Vs Brij Bhushan
Delhi High Court · (2011) 01 DEL CK 0317
High Courts11 Jan 2011Dismissed
Radha Sharma Vs Lt. Governor and Others
Delhi High Court · (2011) 121 DRJ 652
High Courts11 Jan 2011
Motilal Wali Vs Delhi Deveopment Authority
Delhi High Court · (2011) 01 DEL CK 0259