High Courts13 Jan 2011Disposed Off
Ashwani Kumar Vs State
Delhi High Court · (2011) 01 DEL CK 0438
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 392, 398
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 259 of 268
High Courts13 Jan 2011
Jodhpal and Others Vs State
Delhi High Court · (2011) 1 AD 657
Arms Act, 1959 — Section 27Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 120B, 354, 392, 397
High Courts13 Jan 2011Dismissed
Union of India (UOI) and Others Vs Jai Prakash Kalwani and Others
Delhi High Court · (2011) 01 DEL CK 0381
Administrative Tribunals Act, 1985 — Section 19Constitution of India, 1950 — Article 162, 226, 309, 73
High Courts13 Jan 2011
Sukhdev Vs State
Delhi High Court · (2011) 01 DEL CK 0379
Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 34, 392, 397
High Courts13 Jan 2011Dismissed
Munna Lal Vs University of Delhi
Delhi High Court · AIR 2012 Delhi 7
Industrial Disputes Act, 1947 — Section 25F, 25G
High Courts13 Jan 2011Dismissed
Union of India (UOI) and Others Vs Chandro Devi Decd thr L.Rs.
Delhi High Court · (2011) 177 DLT 246
High Courts13 Jan 2011
Hemant Aggarwal Vs Union of India (UOI) and Others
Delhi High Court · (2011) 01 DEL CK 0321
High Courts13 Jan 2011Allowed
Ganesh Vs State
Delhi High Court · (2011) 2 ILR Delhi 243 : (2011) 1 JCC 441
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 302
High Courts13 Jan 2011Dismissed
Gokul Ram Meena Vs Govt. of NCT of Delhi and Others
Delhi High Court · (2011) 177 DLT 471 : (2012) 3 SLJ 126
High Courts13 Jan 2011Dismissed
Shri Samay Singh @ Bali and Another Vs Shri Kehar Singh
Delhi High Court · (2011) 178 DLT 201
High Courts13 Jan 2011
Adharshila Vs SPA Lifestyle Pvt. Ltd.
Delhi High Court · (2011) 3 BC 633 : (2011) 177 DLT 422
High Courts13 Jan 2011Dismissed
Smt. Vimal Kanta Vs Shri J.M. Kohli
Delhi High Court · (2011) 176 DLT 527 : (2011) 1 DMC 577 : (2011) 121 DRJ 735 : (2011) 1 JCC 577 : (2011) 2 RCR(Civil) 714 : (2011) 2 RCR(Civil) 714
High Courts13 Jan 2011Allowed
Surinder Prakash Gupta Vs Union of India (UOI) and Others
Delhi High Court · (2011) 1 AD 718 : (2011) 177 DLT 369 : (2011) 45 PTC 353
High Courts13 Jan 2011Dismissed
Major Man Mohan Singh Battu Vs Union of India (UOI) and Others
Delhi High Court · (2011) 01 DEL CK 0163
High Courts13 Jan 2011Dismissed
Bilal Ahmed Vs State
Delhi High Court · (2011) 1 AD 613 : (2011) 1 JCC 27
High Courts13 Jan 2011
Madhu Lalwani Vs Commissioner of Income Tax
Delhi High Court · (2011) 331 ITR 184
High Courts13 Jan 2011
Shri Satya Prakash Gupta Vs Managing Committee, Ramjas Higher Secondary School No. 1 and Others
Delhi High Court · (2011) 2 AD 692 : (2011) 2 ILR Delhi 263
High Courts13 Jan 2011
Smt. Arti Chaudhary Vs Sh. Vinod Kumar and Others
Delhi High Court · (2011) 01 DEL CK 0013
High Courts13 Jan 2011Dismissed
Shri Hans Raj Goel Vs Shri Ram Niwas and Another
Delhi High Court · (2011) 01 DEL CK 0006
Civil Procedure Code, 1908 (CPC) — Section 96Evidence Act, 1872 — Section 91, 92