High Courts14 Jan 2011
Commissioner of Income Tax - IV Vs Hindustan Coca Cola Beverages Pvt. Ltd.
Delhi High Court · (2011) 1 AD 705 : (2011) 238 CTR 1 : (2011) 180 DLT 699 : (2011) 331 ITR 192 : (2011) 198 TAXMAN 104
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 258 of 268
High Courts14 Jan 2011
Union of India (UOI) and Others Vs Dr. Manoj Singhania and Another
Delhi High Court · (2011) 01 DEL CK 0215
High Courts14 Jan 2011Dismissed
M.C.D. and Others Vs Anil Kumar Gupta
Delhi High Court · (2011) 01 DEL CK 0167
High Courts14 Jan 2011Allowed
Rahuljee and Company Pvt. Ltd. Vs Income Tax Appellate Tribunal-I and Others
Delhi High Court · (2011) 01 DEL CK 0157
High Courts14 Jan 2011Allowed
Nirmal Jeet Kaur Vs Union of India (UOI) and Another
Delhi High Court · (2011) 01 DEL CK 0143
High Courts14 Jan 2011Dismissed
Darshan Lal Nagpal and Others Vs Govt. of National Capital Territory Delhi and Others
Delhi High Court · (2011) 181 DLT 459 : (2011) 121 DRJ 678
High Courts14 Jan 2011Dismissed
Ramesh Chandra Aggarwal Vs M.C.D. and Others
Delhi High Court · (2011) 01 DEL CK 0132
High Courts14 Jan 2011Disposed Off
Shri B.B. Sabharwal and Another Vs Sonia Associates
Delhi High Court · (2011) 122 DRJ 98 : (2011) 2 ILR Delhi 479
High Courts14 Jan 2011Dismissed
Seven Star Hotel and Resorts Pvt. Ltd Vs Union of India (UOI) and Others
Delhi High Court · (2011) 1 AD 754 : (2011) 122 DRJ 10 : (2011) 2 ILR Delhi 288
High Courts14 Jan 2011
Shri Karamjit Jaiswal Vs Investec Trust (Jersey) Limited and Others
Delhi High Court · (2011) 180 DLT 15 : (2011) 122 DRJ 86
Specific Relief Act, 1963 — Section 41Succession Act, 1925 — Section 211, 212, 213, 214, 216
High Courts14 Jan 2011
Daya Shankar Vs State of Delhi
Delhi High Court · (2011) 2 JCC 1249
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376, 376(2)
High Courts14 Jan 2011
The Commissioner of Income Tax Vs Splender Construction
Delhi High Court · (2011) 1 AD 765 : (2013) 352 ITR 588 : (2012) 208 TAXMAN 302
High Courts14 Jan 2011Dismissed
Sh. Gurbachan Singh (Decd.) Vs Union of India (UOI) and Others
Delhi High Court · (2011) 01 DEL CK 0052
High Courts14 Jan 2011
C.S. Aggarwal Vs State and Another
Delhi High Court · (2011) 01 DEL CK 0044
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154, 156, 482Delhi High Court Act, 1966 — Section 10, 5
High Courts14 Jan 2011Dismissed
Simplex Infrastructures Ltd. Vs National Highways Authority of India
Delhi High Court · (2011) 177 DLT 248 : (2011) 2 ILR Delhi 274
Arbitration Act, 1940 — Section 41Arbitration and Conciliation Act, 1996 — Section 36, 9Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts13 Jan 2011Dismissed
Union Of India (UOI) Vs Hari Ram and Another
Delhi High Court · (2011) 01 DEL CK 0501
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153Land Acquisition Act, 1894 — Section 23(1A), 30, 31
High Courts13 Jan 2011
Ashok Jain Vs Commissioner of Central Excise
Delhi High Court · (2011) 176 DLT 718
High Courts13 Jan 2011Allowed
Mohan Singh and Others Vs Chairman, Railway Board and Others
Delhi High Court · (2011) 1 AD 653 : (2011) 177 DLT 151 : (2011) 129 FLR 98 : (2011) 3 LLJ 510 : (2012) 2 SLJ 263
Factories Act, 1948 — Section 46
High Courts13 Jan 2011Allowed
Surinder Prakash Gupta Vs Union of India and Others
Delhi High Court · (2011) 177 DLT 369 : (2011) 2 ILR Delhi 257
Copyright Act, 1957 — Section 63