High Courts17 Jan 2011Dismissed
Govt. of NCT of Delhi and Others Vs Satyabir Singh
Delhi High Court · (2011) 3 AD 120 : (2011) 183 DLT 11
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 257 of 268
High Courts17 Jan 2011Allowed
Sureksha Luthra Vs The Registrar General, Delhi High Court and Others
Delhi High Court · (2011) 177 DLT 319 : (2011) 3 ILR Delhi 53 : (2012) 2 SLJ 379
High Courts17 Jan 2011Allowed
Bhatia Industries and Others Vs Pandey Industries and Others
Delhi High Court · (2011) 180 DLT 167 : (2011) 45 PTC 343
High Courts17 Jan 2011Dismissed
Bindan Singh Vs The Institute of Company Secretary of India
Delhi High Court · (2011) 180 DLT 153 : (2011) 131 FLR 95
High Courts17 Jan 2011
Arvinder Singh Pahwa Vs The State (NCT) of Delhi
Delhi High Court · (2011) 01 DEL CK 0061
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 405, 406
High Courts17 Jan 2011
Ram Rati @ Ram Wati and Others Vs The New India Assurance Co. Ltd. and Others
Delhi High Court · (2011) ACJ 2579 : (2011) 1 TAC 802
High Courts17 Jan 2011Dismissed
Naseem Bano @ Naseem Vs The State of NCT of Delhi
Delhi High Court · (2011) 01 DEL CK 0031
High Courts17 Jan 2011Dismissed
Boots Pharmaceuticals Ltd. Vs Rajinder Mohindra and Another
Delhi High Court · (2011) 177 DLT 260 : (2011) 123 DRJ 202 : (2011) 2 ILR Delhi 507
Income Tax Act, 1961 — Section 230, 269(1)
High Courts17 Jan 2011Allowed
In Re: Shree Khemi Shakti Leasing and Properties Private Limited and Others
Delhi High Court · (2011) 01 DEL CK 0026
Companies Act, 1956 — Section 17, 224(8), 391, 394
High Courts17 Jan 2011Dismissed
Mr. Naved Yar Khan Vs Mr. Haroon Yusuf
Delhi High Court · (2011) 01 DEL CK 0002
High Courts14 Jan 2011Dismissed
Sonia Singh Vs Manmohini Kaur and Others
Delhi High Court · (2011) 01 DEL CK 0487
High Courts14 Jan 2011
Anil Rubber Mills Vs Central Bank of India and Another
Delhi High Court · (2011) 01 DEL CK 0464
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 9
High Courts14 Jan 2011
Central Warehousing Corporation Vs Assistant Commissioner of Income Tax and Another
Delhi High Court · (2012) 1 AD 290 : (2011) 239 CTR 460
Customs Act, 1962 — Section 8Income Tax Act, 1961 — Section 10, 10(20A), 10(21), 10(22), 10(29)Warehousing Corporations Act, 1962 — Section 11B, 3
High Courts14 Jan 2011Dismissed
Subhash Jain Vs State
Delhi High Court · (2011) 2 JCC 921
Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108, 110, 123, 135(1)Evidence Act, 1872 — Section 30
High Courts14 Jan 2011
Commissioner of Income Tax Vs Jagson Internationals Ltd.
Delhi High Court · (2012) 206 TAXMAN 119 : (2012) 20 TAXMAN 816
Income Tax Act, 1961 — Section 32
High Courts14 Jan 2011Allowed
DTC Vs P.O, Industrial Tribunal No. II and Others
Delhi High Court · (2011) 01 DEL CK 0382
High Courts14 Jan 2011Disposed Off
The Commissioner of Income Tax Vs Jagson Internationals Ltd.
Delhi High Court · (2012) 1 AD 162
Income Tax Act, 1961 — Section 32
High Courts14 Jan 2011
The Commissioner of Income Tax-IV Vs Text Hundred India Pvt. Ltd.
Delhi High Court · (2011) 239 CTR 263 : (2011) 3 ILR Delhi 475 : (2013) 351 ITR 57 : (2011) 197 TAXMAN 128
High Courts14 Jan 2011Dismissed
Sunil Pandey Vs The State of NCT of Delhi
Delhi High Court · (2011) 1 AD 741 : (2011) 1 JCC 516
High Courts14 Jan 2011Allowed
Car-O-Liner Ab Vs TTC Laser Machine Ltd.
Delhi High Court · (2011) 01 DEL CK 0261