High Courts17 Jan 2011Allowed
Commissioner of Income Tax Vs Samtel Color Limited Samtel Color Limited Vs Commissioner of Income Tax
Delhi High Court · (2011) 2 AD 634
Income Tax Act, 1961 — Section 194(A), 269SS, 68
COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 256 of 268
High Courts17 Jan 2011Dismissed
Delhi State Civil Supply Corpn. Ltd. Vs K.N.R. Trading Company
Delhi High Court · (2011) 01 DEL CK 0340
High Courts17 Jan 2011Dismissed
Shri D.P. Aggarwal Vs J.K. Corporation Ltd.
Delhi High Court · (2011) 01 DEL CK 0305
High Courts17 Jan 2011
Rajpal Singh Vs Delhi Development Authority
Delhi High Court · (2011) 1 AD 609 : (2011) 177 DLT 493
High Courts17 Jan 2011Dismissed
J.P.S. Associates Private Limited Vs Feedback Ventures Private Limited and Another
Delhi High Court · (2011) 107 SCL 10
High Courts17 Jan 2011Dismissed
Ramdhan Vaishno Prakash and Sons Vs Ashok Kumar and Another
Delhi High Court · (2011) 01 DEL CK 0297
High Courts17 Jan 2011
S. Jagtaran Singh Anand and Others Vs Chelmsford Club Ltd.
Delhi High Court · (2011) 177 DLT 294
High Courts17 Jan 2011Dismissed
Deepak Khosla Vs Delhi High Court and Others
Delhi High Court · (2011) 1 AD 621 : AIR 2011 Delhi 139 : (2011) 177 DLT 468 : (2011) 121 DRJ 668
High Courts17 Jan 2011
Prem Singh and Others Vs Govt. of NCT of Delhi and Another
Delhi High Court · (2011) 01 DEL CK 0231
High Courts17 Jan 2011
Amar Singh and Others Vs GNCT of Delhi and Others
Delhi High Court · (2011) 01 DEL CK 0230
High Courts17 Jan 2011
Progressive Constructions Ltd. Vs Sharma and Associates Contractors (P) Ltd.
Delhi High Court · (2011) 3 AD 546 : (2011) 1 ARBLR 266 : (2011) 121 DRJ 700
High Courts17 Jan 2011Dismissed
Sushil Solanki Vs University of Delhi and Another
Delhi High Court · (2011) 01 DEL CK 0225
High Courts17 Jan 2011Dismissed
Shri Parveen Kumar Vs Shri Navin Kumar and Others
Delhi High Court · (2011) 01 DEL CK 0220
High Courts17 Jan 2011Dismissed
Neelam Rathore Vs Surender Mohan Sharma
Delhi High Court · (2011) 1 AD 766
High Courts17 Jan 2011Dismissed
Balraj Taneja Vs Rajinder Lal Taneja and Others
Delhi High Court · (2011) 01 DEL CK 0184
High Courts17 Jan 2011Allowed
Smt. Vidyawati and Others Vs Financial Commissioner and Another
Delhi High Court · (2011) 01 DEL CK 0174
High Courts17 Jan 2011Allowed
Binoj Cherian Vs Delhi Development Authority and Another Nirmal Vasisht Vs Delhi Development Authority
Delhi High Court · (2011) 122 DRJ 1
High Courts17 Jan 2011Dismissed
Rajwati and Others Vs State and Others
Delhi High Court · (2011) 01 DEL CK 0127
High Courts17 Jan 2011Dismissed
Chander Meenakshi and Others Vs D.D.A. and Others
Delhi High Court · (2011) 179 DLT 660 : (2011) 6 RCR(Civil) 293