COURT ARCHIVE
Delhi High Court judgments, 2011
5,350 judgments · page 267 of 268
Shri Thakur Dass Verma and Another Vs Shri Harish Chand
Delhi High Court · (2011) 1 AD 623 : (2011) 182 DLT 1 : (2011) 2 ILR Delhi 138
Office Equipment Vs Power Grid Corporation of India Ltd.
Delhi High Court · (2011) 1 ARBLR 109 : (2011) 177 DLT 550
Jayakrishnan T. Nair and Another Vs State
Delhi High Court · (2011) 01 DEL CK 0241
Directorate of Revenue Intelligence Vs Pawan Kumar and Others
Delhi High Court · (2011) 1 JCC 233
Siddharth Dhingra Vs State and Others
Delhi High Court · (2011) 01 DEL CK 0239
Friends Clearing Agency (P) Ltd. Vs Commissioner of Income Tax-II
Delhi High Court · (2011) 237 CTR 464 : (2011) 332 ITR 269 : (2011) 199 TAXMAN 265(1)
Subash Prasad Yadav Vs State of NCT of Delhi
Delhi High Court · (2011) 1 AD 458
Abhay Raj Mishra Vs State
Delhi High Court · (2011) 1 AD 685 : (2011) 1 JCC 351
Gita Kwatra Vs State and Others
Delhi High Court · (2011) 01 DEL CK 0218
Sunil Kumar @ Bittoo Vs State
Delhi High Court · (2011) 01 DEL CK 0195
Ratan Mani Vs State and Others
Delhi High Court · (2011) 2 AD 323 : (2011) 121 DRJ 615
DLF Limited and Another Vs Additional Director General Competition Commission of India and Others
Delhi High Court · (2011) 01 DEL CK 0137
Smt. Misri Devi and Others Vs State
Delhi High Court · (2011) 176 DLT 615 : (2011) 3 ILR Delhi 455 : (2011) 1 JCC 395
Badri Prasad Tiwari Vs The Directorate of Education and Others
Delhi High Court · (2011) 2 ILR Delhi 133
Narcotics Control Bureau Vs Ashok Mittal and Another
Delhi High Court · (2011) 1 AD 743 : (2011) CriLJ 1874 : (2011) 2 ILR Delhi 465
Balbir Singh Vs State of NCT of Delhi
Delhi High Court · (2011) 01 DEL CK 0043
Smt. Pramila Devi Vs Sh. Krishan Swarup and Another
Delhi High Court · (2011) 1 AD 677
Babloo Vs The State
Delhi High Court · (2011) 1 JCC 359 : (2012) 1 RCR(Criminal) 455